← All Benches
ITAT Pune Bench
17,219 judgments
MANAV PACKAGING INDUSTRIES PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 2418/PUN/2017[2006-07]Status: Disposed18/8/2021AY 2006-07
ASSISTANT COMMISSIONER OF INCOME-TAX vs COOPER CORPORATION PVT. LTD., SATARA
ITA 104/PUN/2015[2009-10]Status: Disposed18/8/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIR 1(1), PUNE vs M/S. CITY CORPORATION LTD.,(EARLIER KNOWN AS M/S AMANORA FUTURE TOWERS P LTD), PUNE
ITA 45/PUN/2021[2015-16]Status: Disposed17/8/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIR 1(1), PUNE vs M/S. CITY CORPORATION LTD.,(EARLIER KNOWN AS M/S AMANORA FUTURE TOWERS P LTD), PUNE
ITA 44/PUN/2021[2014-15]Status: Disposed17/8/2021AY 2014-15
AMANORA FUTURE PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PUNE
ITA 619/PUN/2020[2015-16]Status: Disposed17/8/2021AY 2015-16
AMANORA FUTURE TOWERS PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PUNE
ITA 618/PUN/2020[2014-15]Status: Disposed17/8/2021AY 2014-15
HYDE PARK (A) CO OPERATIVE HOUSING SOCIETY LIMITED,PUNE vs INCOME TAX OFFICER, WARD 5 (4),PUNE, PUNE
ITA 262/PUN/2020[2016-2017`]Status: Disposed17/8/2021
SURESH BHAGWANDAS AHUJA,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 364/PUN/2018[2013-14]Status: Disposed17/8/2021AY 2013-14
ARARE FOUNDATION,PUNE vs CIT EXEMPTION, PUNE
ITA 132/PUN/2021[-]Status: Disposed16/8/2021
M/S. EATON TECHNOLOGIES PRIVATE LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 519/PUN/2015[2010-11]Status: Disposed16/8/2021AY 2010-11
SMT. AMENABATUL,NANDED vs INCOME-TAX OFFICER,
ITA 494/PUN/2016[2009-10]Status: Disposed12/8/2021AY 2009-10
ABHINANDAN PROMOTERS PRIVATE LIMITED,PUNE vs ITO, WARD-1(1), PUNE
ITA 2012/PUN/2019[2014-15]Status: Disposed11/8/2021AY 2014-15
AMIT CHOUDHARI,PUNE vs INCOME-TAX OFFICER,WARD-4(5), PUNE
ITA 1139/PUN/2017[2012-13]Status: Disposed11/8/2021AY 2012-13
M/S. HYUNDAI CONSTRUCTION EQUIPMENT INDIA P. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE
ITA 584/PUN/2016[2011-12]Status: Disposed11/8/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs M/S. HYUNDAI CONSTRUCTION EQUIPMENT INDIA PVT. LTD., PUNE
ITA 537/PUN/2016[2011-12]Status: Disposed11/8/2021AY 2011-12
JOINT COMMISSIONER OF INCOME-TAX (OSD),CIRCLE -7, PUNE vs SANTOSH SURESH GUPTA, PUNE
ITA 6/PUN/2018[2013-14]Status: Disposed5/8/2021AY 2013-14
VIPUL ASHOK DESAI,PUNE vs INCOME-TAX OFFICER, WARD - 2(5), PUNE
ITA 1254/PUN/2018[2008-09]Status: Disposed5/8/2021AY 2008-09
AMJ LAND HOLDINGS LTD., (FORMERLY PUDUMJEE PULP & PAPER MILLS LTD,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 2830/PUN/2017[2012-13]Status: Disposed5/8/2021AY 2012-13
KIRAN LAXMINARAYAN MANTRI,LATUR vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1712/PUN/2016[2011-12]Status: Disposed5/8/2021AY 2011-12
UJWAL FINE HOMES,PUNE vs DEPUTY COMMISSIONER OF INCOME -TAX, PUNE
ITA 1247/PUN/2017[2013-14]Status: Disposed4/8/2021AY 2013-14
