ASSISTANT COMMISSIONER OF INCOME-TAX,, PUNE vs M/S. HYUNDAI CONSTRUCTION EQUIPMENT INDIA PVT. LTD.,, PUNE

Income Tax Appellate Tribunal, PUNE BENCH ―C‖, PUNE – VIRTUAL COURT

Before: SHRI R.S. SYAL & SHRI S.S. VISWANETHRA RAVI

For Appellant: Shri M.P. Lohia

For Respondent: Shri Avadesh Kumar

आदेश की प्रतिलिपि अग्रेपिि/Copy of the Order is forwarded to: अपीऱधर्थी / The Appellant; 1. प्रत्यर्थी / The Respondent; 2. 3. The DRP-3, Mumbai 4. The CIT (IT/TP), Pune 5. विभागीय प्रविविवि, आयकर अपीलीय अविकरण, पुणे ―सी‖ / DR ‗C‘, ITAT, Pune 6. गार्ड फाईल / Guard file आदेशानुसार/ BY ORDER, // True Copy // Senior Private Secretary आयकर अपीलीय अविकरण ,पुणे / ITAT, Pune

26 Corrigendum in ITA Nos.537 & 584/PUN/2016 Hyundai Construction Equipment India Pvt. Ltd.

Date 1. Draft dictated on 03-06-2021 Sr.PS 2. Draft placed before author 03-06-2021 Sr.PS 3. Draft proposed & placed JM before the second member 4. Draft discussed/approved JM by Second Member. 5. Approved Draft comes to Sr.PS the Sr.PS/PS 6. Kept for pronouncement on Sr.PS 7. Date of uploading order Sr.PS 8. File sent to the Bench Clerk Sr.PS 9. Date on which file goes to the Head Clerk 10. Date on which file goes to the A.R. 11. Date of dispatch of Order. *

ASSISTANT COMMISSIONER OF INCOME-TAX,, PUNE vs. M/S. HYUNDAI CONSTRUCTION EQUIPMENT INDIA PVT. LTD.,, PUNE