← All Benches
ITAT Pune Bench
17,219 judgments
RAVINDRA MOHANLAL JAIN,AMALNER vs INCOME-TAX OFFICER, WARD - 2 (2), JALGAON
ITA 1416/PUN/2019[2014-15]Status: Disposed30/8/2021AY 2014-15
SATISH BHAGWATRAO KADAM,PUNE vs INCOME-TAX OFFICER, (OSD) (JUDL),O/O CIT-V, PUNE
ITA 781/PUN/2018[2010-11]Status: Disposed30/8/2021AY 2010-11
NILISHA ANIL PARKHE,PUNE vs INCOME-TAX OFFICER, WARD - 12(1), PUNE
ITA 215/PUN/2018[2011-12]Status: Disposed30/8/2021AY 2011-12
M/S. SAVA MEDICA LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 740/PUN/2017[2013-14]Status: Disposed30/8/2021AY 2013-14
M/S. SAVA MEDICA LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 739/PUN/2017[2012-13]Status: Disposed30/8/2021AY 2012-13
M/S. SAVA MEDICA LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 738/PUN/2017[2011-12]Status: Disposed30/8/2021AY 2011-12
JOHNSON MATTHEY CHEMICALS INDIA PRIVATE LIMITED,RAIGAD vs DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL
ITA 725/PUN/2017[2012-13]Status: Disposed30/8/2021AY 2012-13
M/S. MISHRA INFRASTRUCTURES PVT.LTD,PUNE vs INCOME TAX OFFICER, PUNE
ITA 170/PUN/2017[2007-08]Status: Disposed30/8/2021AY 2007-08
MANOHAR ARJUNRAM MISTRY,PUNE vs ITO, WARD 6(3), PUNE
ITA 2123/PUN/2019[2015-16]Status: Disposed30/8/2021AY 2015-16
NARPAT ARJUNRAM MISTRY,PUNE vs ITO, WARD6(3), PUNE
ITA 2122/PUN/2019[2015-16]Status: Disposed30/8/2021AY 2015-16
M/S. MAHAVIR CIVIL ENGINEERING AND SERVICE PRIVATE LIMITED,JALGAON vs ACIT, CENTRAL CIRCLE-1, NASHIK
ITA 1897/PUN/2019[2011-12]Status: Disposed30/8/2021AY 2011-12
MRS. TARANJITKAUR JAGJITSINGH CHHABRA,BHUSAWAL vs ITO WARD 2(1), JALGAON
ITA 1851/PUN/2019[2011-12]Status: Disposed30/8/2021AY 2011-12
VINAYAK VITTHAL CHAUDHARI,JALGAON vs ITO, WARD-1(1), JALGAON
ITA 1829/PUN/2019[2011-12]Status: Disposed30/8/2021AY 2011-12
EAGLE HOME APPLIANCES PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME TAX-I, PUNE
ITA 987/PUN/2017[2012-13]Status: Disposed25/8/2021AY 2012-13
INCOME-TAX OFFICER, WARD - 5(1), PUNE vs MAHARASHTRA STATE CO-OPERATIVE CREDIT SOCIETIES DEPOSIT GURANTEE CORP. LTD, PUNE
ITA 1493/PUN/2018[2008-09]Status: Disposed18/8/2021AY 2008-09
INCOME-TAX OFFICER, WARD - 5(1), PUNE vs MAHARASHTRA STATE CO-OPERATIVE CREDIT SOCIETIES DEPOSIT GURANTEE CORP. LTD, PUNE
ITA 1492/PUN/2018[2007-08]Status: Disposed18/8/2021AY 2007-08
INCOME TAX OFFICER, PUNE vs MAHARASHTRA STATE CO-OPERATIVE CREDIT SOCIETIES DEPOSITE GURANTEE CORP.LTD, PUNE
ITA 709/PUN/2017[2008-09]Status: Disposed18/8/2021AY 2008-09
FRANCOIS COMPRESSOR INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 2504/PUN/2017[2013-14]Status: Disposed18/8/2021AY 2013-14
MANAV PACKAGING INDUSTRIES PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 2420/PUN/2017[2008-09]Status: Disposed18/8/2021AY 2008-09
MANAV PACKAGING INDUSTRIES PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 2419/PUN/2017[2007-08]Status: Disposed18/8/2021AY 2007-08
