← All Benches
ITAT Pune Bench
17,219 judgments
SAARLOHA ADVANCED MATERIALS P LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 46/PUN/2018[2014-15]Status: Pending3/9/2021AY 2014-15
SUHAS VASANT SOHANI,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(4), SANGLI
ITA 1643/PUN/2018[2008-09]Status: Disposed2/9/2021AY 2008-09
RAVIKANT BANSILAL KARWA,BARSHI vs INCOME-TAX OFFICER, WARD - 2(5), SOLAPUR
ITA 1574/PUN/2018[2004-05]Status: Disposed2/9/2021AY 2004-05
JANSEVA SAHAKARI BANK LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1215/PUN/2018[2014-15]Status: Disposed2/9/2021AY 2014-15
EAGLE FLASK INDUSTRIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 474/PUN/2017[2004-05]Status: Disposed2/9/2021AY 2004-05
EAGLE FLASK INDUSTRIES PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 2000/PUN/2017[2004-05]Status: Disposed2/9/2021AY 2004-05
CARRORO INDIA PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 835/PUN/2016[2011-12]Status: Disposed2/9/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs CARRARO INDIA PVT. LTD., PUNE
ITA 823/PUN/2016[2011-12]Status: Disposed2/9/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. ATLAS COPCO (INDIA) LTD., PUNE
ITA 1353/PUN/2015[2010-11]Status: Disposed2/9/2021AY 2010-11
FEDERATION OF TRADE ASSOCIATION OF PUNE,PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 2776/PUN/2017[2011-12]Status: Disposed2/9/2021AY 2011-12
BALASAHEV VYANKAT GAIKWAD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1841/PUN/2016[2009-10]Status: Disposed1/9/2021AY 2009-10
GODBOLE HOSPITAL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CPC), TDS, GHAZIABAD
ITA 64/PUN/2018[2016-17]Status: Disposed31/8/2021AY 2016-17
KOPERGAON PEOPLES CO-OP BANK LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 405/PUN/2018[2013-14]Status: Disposed31/8/2021AY 2013-14
ORBIT ELECTRICALS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 1182/PUN/2018[2014-15]Status: Disposed31/8/2021AY 2014-15
KRISHNAKUMAR UPRAJ PARADHI,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1 (3), AURANGABAD
ITA 237/PUN/2019[2010-11]Status: Fixed30/8/2021AY 2010-11
SWAROOP ARJUNRAM MISTRY,PUNE vs ITO WARD6(3), PUNE
ITA 2124/PUN/2019[2015-16]Status: Disposed30/8/2021AY 2015-16
WASIM HUSEIN MEMON,JALGAON vs INCOME-TAX OFFICER, WARD - 1 (1), JALGAON
ITA 1421/PUN/2019[2014-15]Status: Disposed30/8/2021AY 2014-15
VINAYAK VITTHAL CHAUDHARI,JALGAON vs INCOME-TAX OFFICER, WARD - 1 (1), JALGAON
ITA 1419/PUN/2019[2014-15]Status: Disposed30/8/2021AY 2014-15
SHARDA VINAYAK CHAUDHARI,JALGAON vs INCOME-TAX OFFICER, WARD - 1 (1), JALGAON
ITA 1418/PUN/2019[2014-15]Status: Disposed30/8/2021AY 2014-15
ANILKUMAR KASTURCHAND SHAH,JALGAON vs INCOME-TAX OFFICER, WARD - 1 (1), JALGAON
ITA 1417/PUN/2019[2014-15]Status: Disposed30/8/2021AY 2014-15
