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ITAT Pune Bench
17,219 judgments
ANIL VIJAYKUMAR KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE-(1), NASHIK
ITA 853/PUN/2018[2012-13]Status: Disposed14/9/2021AY 2012-13
ANIL VIJAYKUMAR KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE-(1), NASHIK
ITA 852/PUN/2018[2010-11]Status: Disposed14/9/2021AY 2010-11
ANIL VIJAYKUMAR KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE-(1), NASHIK
ITA 851/PUN/2018[2009-10]Status: Disposed14/9/2021AY 2009-10
ANIL VIJAYKUMAR KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE-(1), NASHIK
ITA 850/PUN/2018[2008-09]Status: Disposed14/9/2021AY 2008-09
ANIL VIJAYKUMAR KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE-(1), NASHIK
ITA 849/PUN/2018[2007-08]Status: Disposed14/9/2021AY 2007-08
ANIL VIJAYKUMAR KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE-(1), NASHIK
ITA 848/PUN/2018[2006-07]Status: Disposed14/9/2021AY 2006-07
TRIGO SAS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION) -2, PUNE
ITA 768/PUN/2018[2014-15]Status: Disposed14/9/2021AY 2014-15
LOHIA DEVELOPERS,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 462/PUN/2018[2012-13]Status: Disposed14/9/2021AY 2012-13
RAOSAHEBDADA PAWAR GHODGANGA SAHAKARI SAKHAR KARKHANA LTD,PUNE vs INCOME-TAX OFFICER, WARD - 13, PUNE
ITA 264/PUN/2018[2014-15]Status: Disposed14/9/2021AY 2014-15
M/S. BAFNA REALTORS PVT.LTD,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK
ITA 1745/PUN/2018[2013-14]Status: Disposed14/9/2021AY 2013-14
M/S. BAFNA BUILDERS AND LAND DEVELOPERS,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK
ITA 1744/PUN/2018[2010-11]Status: Disposed14/9/2021AY 2010-11
M/S. BAFNA BUILDERS AND LAND DEVELOPERS,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK
ITA 1743/PUN/2018[2009-10]Status: Disposed14/9/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA vs M/S. SAPTASHRUNGI ALLOYS PRIVATE LIMITED, JALNA
ITA 586/PUN/2018[2011-12]Status: Disposed13/9/2021AY 2011-12
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -7, PUNE vs JAIPRAKASH SITARAM GOEL, PUNE
ITA 605/PUN/2018[2009-10]Status: Disposed10/9/2021AY 2009-10
THE NASHIK ROAD DEOLALI VYAPARI SAHAKARI BANK LTD.,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 312/PUN/2016[2011-12]Status: Disposed10/9/2021AY 2011-12
SAYYADHUSAIN M. CHOUDHARY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 864/PUN/2018[2009-10]Status: Disposed9/9/2021AY 2009-10
L/H OF LATE SHRI TAJUDDIN M. SOMJEE, MRS. SHAHNAZ ALI MOHAMMAD SOMJEE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 860/PUN/2018[2003-04]Status: Disposed9/9/2021AY 2003-04
MEDLINE INDUSTRIES INDIA PVT. LTD,PUNE vs ADDITIONAL / JOINT / DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX, DEHI
ITA 208/PUN/2021[2016-17]Status: Disposed3/9/2021AY 2016-17
BMC SOFTWARE ASIA PACIFIC PTE LTD,SINGAPORE vs ACIT (INTERNATIONAL TAX) CIRCLE-1, PUNE
ITA 2048/PUN/2019[2010-11]Status: Disposed3/9/2021AY 2010-11
AJAY DYNANOBA TINGRE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 536/PUN/2018[2012-13]Status: Disposed3/9/2021AY 2012-13