← All Benches
ITAT Pune Bench
17,219 judgments
SHIVAJI BIRU KOLEKAR,SANGLI vs INCOME-TAX OFFICER, WARD-2(4), SANGALI
ITA 294/PUN/2020[2010-11]Status: Disposed22/9/2021AY 2010-11
MUKESHKUMAR PUKHRAJ MEHTA,PUNE vs INCOME-TAX OFFICER- WARD 8(3), PUNE
ITA 286/PUN/2020[2012-13]Status: Disposed22/9/2021AY 2012-13
M/S. PAWAR CONSTRUCTION PVT. LTD,RATNAGIRI vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE, RATNAGIRI
ITA 283/PUN/2020[2006-07]Status: Disposed22/9/2021AY 2006-07
SANJAYKUMAR SHYAMNARAYAN SINGH, PUNE vs INCOME TAX OFFICER, WARD 14(4), PUNE, PUNE
ITA 263/PUN/2020[2010-2011]Status: Disposed22/9/2021AY 2010-2011
SANJAY GULABRAO PAWAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD –1(2), KOLHAPUR
ITA 260/PUN/2020[2011-12]Status: Disposed22/9/2021AY 2011-12
SHRI. PREMRAJ DANRAJ BAFNA,PUNE vs INCOME-TAX OFFICER, WARD –9(5), PUNE
ITA 257/PUN/2020[2010-11]Status: Disposed22/9/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, NASHIK vs M/S. ASHOKA BUILDCON LTD, NASHIK
ITA 1135/PUN/2017[2011-12]Status: Disposed22/9/2021AY 2011-12
ASHOKA BUILDCON LIMITED,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 1088/PUN/2017[2011-12]Status: Disposed22/9/2021AY 2011-12
TRUMPF (INDIA) PRIVATE LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 754/PUN/2017[2012-13]Status: Disposed21/9/2021AY 2012-13
BHIMASHANKAR SAHAKARI SAKHAR KARKHANA LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 589/PUN/2018[2014-15]Status: Disposed17/9/2021AY 2014-15
MAHARASHTRA SCOOTERS LIMITED,PUNE vs INCOME-TAX OFFICER, WARD - 9(3), PUNE
ITA 182/PUN/2018[2014-15]Status: Heard17/9/2021AY 2014-15
MAHARASHTRA SCOOTERS LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 3060/PUN/2017[2013-14]Status: Disposed17/9/2021AY 2013-14
DUCAN ENGINEERING LTD (FORMERLY KNOWN AS SCHRADER DUCAN LTD,),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, 10 (3), PUNE
ITA 1499/PUN/2017[2008-09]Status: Disposed17/9/2021AY 2008-09
JADHAV SACHIN TUKARAM,PUNE vs INCOME TAX OFFICER,
ITA 2828/PUN/2016[2011-12]Status: Disposed17/9/2021AY 2011-12
SMT. VIMAL BABURAO JADHAV,NASHIK vs INCOME-TAX OFFICER,
ITA 1710/PUN/2014[2007-08]Status: Disposed17/9/2021AY 2007-08
SHREEJEE PRASAD,NASHIK vs CIT EXEMPTION, PUNE
ITA 223/PUN/2021[2020-21]Status: Disposed15/9/2021AY 2020-21
SHRI. ASHOKRAO EKNATHRAO VEKHEPATIL,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, AHMEDNAGAR
ITA 236/PUN/2020[2016-17]Status: Disposed15/9/2021AY 2016-17
UTTARA FOODS AND FEEDS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE
ITA 976/PUN/2019[2013-14]Status: Disposed15/9/2021AY 2013-14
LATE SHRI. GANESHMAL MUNILAL GUNDESHA,(THROUGH L/H SMT. SUSHILABEN G.GUNDESHA),KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 398/PUN/2018[1992-93]Status: Disposed15/9/2021AY 1992-93
SAMBHAJI SUBHASH PARANDE,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE
ITA 1936/PUN/2018[2014-15]Status: Disposed15/9/2021AY 2014-15