← All Benches
ITAT Pune Bench
17,219 judgments
SMT. SANGITA KISHOR DAMKONDWAR,NANDED vs INCOME-TAX OFFICER, WARD - 3, NANDED
ITA 842/PUN/2018[2014-15]Status: Disposed6/10/2021AY 2014-15
MARUTI NIVRUTTI NAVALE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 541/PUN/2017[2008-09]Status: Disposed6/10/2021AY 2008-09
M N NAVALE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 359/PUN/2017[2007-08]Status: Disposed6/10/2021AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs SANJAY DANCHAND GHODAWAT (HUF), KOLHAPUR
ITA 2743/PUN/2017[2014-15]Status: Disposed6/10/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs SANJAY DANCHAND GHODAWAT (HUF), KOLHAPUR
ITA 2742/PUN/2017[2014-15]Status: Disposed6/10/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs SANJAY DANCHAND GHODAWAT (HUF), KOLHAPUR
ITA 2741/PUN/2017[2013-14]Status: Disposed6/10/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs SANJAY DANCHAND GHODAWAT (HUF), KOLHAPUR
ITA 2740/PUN/2017[2012-13]Status: Disposed6/10/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs SANJAY DANCHAND GHODAWAT (HUF), KOLHAPUR
ITA 2739/PUN/2017[2011-12]Status: Disposed6/10/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs SANJAY DANCHAND GHODAWAT (HUF), KOLHAPUR
ITA 2738/PUN/2017[2010-11]Status: Disposed6/10/2021AY 2010-11
SUSANTA KUMAR SARKAR,PUNE vs INCOME TAX OFFICER, WARD 3 (4), PUNE
ITA 336/PUN/2020[2009-2010]Status: Disposed6/10/2021AY 2009-2010
ASHVINI VIPUL DANIGOND,PR. CIT, PUNE-1 vs PRINCIPAL COMMISSIONER OF INCOME TAX, PUNE-1, PUNE
ITA 117/PUN/2021[2016-17]Status: Disposed5/10/2021AY 2016-17
M/S L . M . BHANDARI,PUNE vs ASSITANT COMMISSIONER OF INCOME TAX, CIRCLE -7, PUNE
ITA 124/PUN/2020[2016-2017]Status: Disposed5/10/2021AY 2016-2017
M/S. ESDS SOFTWARE SOLUTION PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 382/PUN/2019[2014-15]Status: Disposed5/10/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs M/S. NALCO WATER INDIA LTD., PUNE
ITA 1219/PUN/2017[2010-11]Status: Disposed30/9/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, PUNE vs M/S. NALCO WATER INDIA LTD., PUNE
ITA 1218/PUN/2017[2009-10]Status: Disposed30/9/2021AY 2009-10
KRUTI LALITKUMAR JAIN,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE --, PUNE
ITA 440/PUN/2020[2014-15]Status: Disposed29/9/2021AY 2014-15
DESAI ELECTRONICS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE
ITA 337/PUN/2019[2014-15]Status: Disposed29/9/2021AY 2014-15
DESAI ELECTRONICS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1 (3), PUNE
ITA 336/PUN/2019[2013-14]Status: Disposed29/9/2021AY 2013-14
INCOME-TAX OFFICER, WARD - 2(5), JALGAON vs SHRI VILAS ALIAS RAJU SHARWAN CHAUUDHARI, JALGAON
ITA 1891/PUN/2017[2013-14]Status: Disposed28/9/2021AY 2013-14
SMT MEENA SHRAVAN TALREJA,PUNE vs ITO, WARD 13 (4), PUNE
ITA 94/PUN/2020[2011-12]Status: Disposed22/9/2021AY 2011-12