← All Benches
ITAT Pune Bench
17,219 judgments
KIRLOSKAR OIL ENGINES LTD.,PUNE vs PR. COMMISSIONER OF INCOME-TAX -6, PUNE
ITA 467/PUN/2020[2015-16]Status: Disposed7/10/2021AY 2015-16
PRAMOD SHANKARRAO SALUNKHE,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX -2, KOLHAPUR
ITA 974/PUN/2018[2010-11]Status: Disposed7/10/2021AY 2010-11
INCOME-TAX OFFICER, WARD - 5(4), PUNE vs ROJ ENTERPRISES PVT.LTD, PUNE
ITA 1292/PUN/2018[2004-05]Status: Disposed7/10/2021AY 2004-05
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs GHODAWAT ENERGY PVT.LTD, KOLHAPUR
ITA 2736/PUN/2017[2014-15]Status: Disposed7/10/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs GHODAWAT ENERGY PVT.LTD, KOLHAPUR
ITA 2735/PUN/2017[2011-12]Status: Disposed7/10/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, ICHALKRANJI CIRCLE, ICHALKRANJI vs GHODAWAT ENERGY PVT.LTD, KOLHAPUR
ITA 2734/PUN/2017[2010-11]Status: Disposed7/10/2021AY 2010-11
AHMEDNAGAR DISTRICT CENTRAL CO-OP BANK LTD,AHMEDNAGAR vs DEPUTY COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 2191/PUN/2017[2012-13]Status: Disposed7/10/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX vs SINHAGAD TECHNICAL EDUCATION SOCIETY, PUNE
ITA 109/PUN/2017[2009-10]Status: Disposed7/10/2021AY 2009-10
SANDHYA RAMESH KAMTHE,PUNE vs INCOME-TAX OFFICER, WARD-14(4), PUNE
ITA 377/PUN/2020[2008-09]Status: Disposed6/10/2021AY 2008-09
FAKIRA NAMDEV KAMTHE,PUNE vs INCOME-TAX OFFICE WARD 14(4), PUNE
ITA 366/PUN/2020[2008-09]Status: Disposed6/10/2021AY 2008-09
SARIKA SANDEEP WANJALE,PUNE vs INCOME-TAX OFFICE, WARD 14(4), PUNE
ITA 365/PUN/2020[2008-09]Status: Disposed6/10/2021AY 2008-09
KUSUM FAKIRA KAMTHE,PUNE vs INCOME-TAX OFFICE WARD 14(4), PUNE
ITA 364/PUN/2020[2008-09]Status: Disposed6/10/2021AY 2008-09
VAISHALI DATTATRAYA GUJAR,PUNE vs INCOME-TAX OFFICE WARD 14(4), PUNE
ITA 363/PUN/2020[2008-09]Status: Disposed6/10/2021AY 2008-09
MANISHA PAIGUDE,PUNE vs INCOME-TAX OFFICER, WARD – 4(4), PUNE
ITA 362/PUN/2020[2008-09]Status: Disposed6/10/2021AY 2008-09
ARUN SOPAN ADATE,SOLAPUR vs INCOME TAX OFFICER WARD 1 (1), SOLAPUR
ITA 361/PUN/2020[2009-2010]Status: Disposed6/10/2021AY 2009-2010
ARUN SOPAN ADATE,SOLAPUR vs INCOME TAX OFFICER WARD 1(1), SOLAPUR
ITA 360/PUN/2020[2007-2008]Status: Disposed6/10/2021AY 2007-2008
ARUN SOPAN ADATE,SOPLAPUR vs INCOME TAX OFFICER,WARD 1(1), SOLAPUR
ITA 359/PUN/2020[2006/2007]Status: Disposed6/10/2021
ARUN SOPAN ADATE,SOLAPUR vs INCOME TAX OFFICER WARD 1(1), SOLAPUR
ITA 358/PUN/2020[2005-2006]Status: Disposed6/10/2021AY 2005-2006
SHRI RITESH PREM GAYAL,PUNE vs INCOME TAX OFFICER, WARD 2 (3), PUNE
ITA 335/PUN/2020[2011-2012]Status: Disposed6/10/2021AY 2011-2012
KISHOR TRIMBAKRAO DAKONDWAR,(HUF),NANDED vs INCOME-TAX OFFICER, WARD - 3, NANDED
ITA 843/PUN/2018[2014-15]Status: Disposed6/10/2021AY 2014-15
