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ITAT Pune Bench
17,219 judgments
M/S. GERA DEVELOPMENTS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), PUNE
ITA 64/PUN/2019[2010-11]Status: Disposed21/10/2021AY 2010-11
M/S. GERA DEVELOPMENTS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), PUNE
ITA 63/PUN/2019[2009-10]Status: Disposed21/10/2021AY 2009-10
GERA REALTY ESTATES,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE-1(3), PUNE
ITA 35/PUN/2019[2010-11]Status: Disposed21/10/2021AY 2010-11
SUSHMA PRADIP POWAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(2), KOLHAPUR
ITA 699/PUN/2018[2008-09]Status: Disposed21/10/2021AY 2008-09
SUSHMA PRADIP POWAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(2), KOLHAPUR
ITA 698/PUN/2018[2008-09]Status: Disposed21/10/2021AY 2008-09
SUSHMA PRADIP POWAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2(2), KOLHAPUR
ITA 697/PUN/2018[2008-09]Status: Disposed21/10/2021AY 2008-09
THE MALEGAON SAHAKARI SAKHAR KARKHANA LTD,PUNE vs INCOME-TAX OFFICER, HQ-(6) (1), PUNE
ITA 68/PUN/2018[2013-14]Status: Disposed21/10/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs SAKAL PAPERS LTD, PUNE
ITA 695/PUN/2017[2012-13]Status: Disposed21/10/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD vs M/S. BADVE ENGINEERING LTD, AURANGABAD
ITA 2096/PUN/2017[2014-15]Status: Disposed21/10/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs SAKAL PAPERS LTD, PUNE
ITA 1356/PUN/2017[2013-14]Status: Disposed21/10/2021AY 2013-14
GESTAMP AUTOMOTIVE INDIA PVT.LTD,PUNE vs PRINCIPAL COMMISSIONER OF INCOME TAX-3, PUNE
ITA 216/PUN/2021[2014-15]Status: Disposed20/10/2021AY 2014-15
AL JAMIYYA TUL ISLAMIYYAD AT TALIMIYYAH WAL KHAIRIYYAH KAUSA,THANE vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 639/PUN/2020[NA]Status: Disposed20/10/2021
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. DEEPAK FOODS, JALGAON
ITA 201/PUN/2017[2008-09]Status: Disposed20/10/2021AY 2008-09
CHANDARLAL KAUDOMAL SACHDEV,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(2), KOLHAPUR
ITA 846/PUN/2018[2005-06]Status: Disposed18/10/2021AY 2005-06
SMT. KANTA CHANDARLAL SACHDEV,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(2), KOLHAPUR
ITA 845/PUN/2018[2005-06]Status: Disposed18/10/2021AY 2005-06
MUBEA AUTOMOTIVE COMPONENTS INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 260/PUN/2017[2012-13]Status: Disposed13/10/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RENISHAW METROLOGY SYSTEMS LTD, PUNE
ITA 1728/PUN/2017[2012-13]Status: Disposed13/10/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. ADWITIYA PROJECTS (INDIA) PVT.LTD, PUNE
ITA 2110/PUN/2017[2014-15]Status: Disposed11/10/2021AY 2014-15
SMT. RATNABAI GIRDHARILAL RAMRAKHYA,DHULE vs PR. COMMISSIONER OF INCOME-TAX -1, NASHIK
ITA 471/PUN/2020[2015-16]Status: Disposed7/10/2021AY 2015-16
SHRI. GIRDHARILAL MADHAVDAS RAMRAKHYA,DHULE vs PR. COMMISSIONER OF INCOME-TAX -1, NASHIK
ITA 470/PUN/2020[2015-16]Status: Disposed7/10/2021AY 2015-16