← All Benches
ITAT Pune Bench
17,219 judgments
SHWETA RAJIV BANSAL,PUNE vs INCOME-TAX OFFICER, WARD - 9(1), PUNE
ITA 1356/PUN/2018[2013-14]Status: Disposed26/10/2021AY 2013-14
BILCARE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(2), PUNE
ITA 2720/PUN/2017[2013-14]Status: Disposed26/10/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs IGATE GLOBAL SOLUTIONS LTD, PUNE
ITA 2624/PUN/2017[2011-12]Status: Disposed26/10/2021AY 2011-12
M/S. KUVAWALA DRILL EQUIP,PUNE vs INCOME-TAX OFFICER, HQ-6(2), PUNE
ITA 2535/PUN/2017[2011-12]Status: Disposed26/10/2021AY 2011-12
M/S. KUVAWALA DRILL EQUIP,PUNE vs INCOME-TAX OFFICER, HQ-6(2), PUNE
ITA 2534/PUN/2017[2010-11]Status: Disposed26/10/2021AY 2010-11
CAPGEMINI TECHNOLOGY SERVICES INDIA LIMITED, (EARLIER KNOWN AS IGATE GLOBAL SOLUTIONS LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE
ITA 2395/PUN/2017[2011-12]Status: Disposed26/10/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs FIAT INDIA AUTOMOBILES LTD, PUNE
ITA 2294/PUN/2017[2008-09]Status: Disposed26/10/2021AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE, PANVEL vs M/S. JOHNSON MATTHEY CHEMICALS INDIA PVT. LTD, PANVEL
ITA 595/PUN/2020[2013-14]Status: Disposed25/10/2021AY 2013-14
SOLAPUR CETP AKKALKOT ROAD MIDC ASSOCIATION,SOLAPUR vs COMMISSIONER OF INCOME-TAX, EXEMPTION, PUNE
ITA 591/PUN/2020[NA]Status: Disposed25/10/2021
ENTERCOMS SOLUTIONS PRIVATE LIMITED,AUNDH vs ACIT CIRCLE-1(2), PUNE
ITA 1826/PUN/2019[2015-16]Status: Disposed25/10/2021AY 2015-16
SHRI. NANDKUMAR SUDAM SAKHARE,PUNE vs INCOME-TAX OFFICER, WARD - 2(4), PUNE
ITA 1673/PUN/2018[2009-10]Status: Disposed25/10/2021AY 2009-10
RADHA SHELAT,PUNE vs INCOME-TAX OFFICER, WARD - 13(3), PUNE
ITA 1105/PUN/2018[2013-14]Status: Disposed25/10/2021AY 2013-14
VITTHAL RAMCHANDRA RAUT,RAIGAD vs INCOME-TAX OFFICER, PANVEL
ITA 811/PUN/2017[2012-13]Status: Disposed25/10/2021AY 2012-13
RAJDEEP INFRASTRUCTURE,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDANGAR
ITA 558/PUN/2018[2014-15]Status: Disposed22/10/2021AY 2014-15
RAJDEEP INFRASTRUCTURE,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - 2, AHMEDANGAR
ITA 557/PUN/2018[2013-14]Status: Disposed22/10/2021AY 2013-14
ACIT, CENTRAL CIRCLE 1(1), PUNE vs M/S. PRAGATI AROMA OIL DISTELLERS P. LTD., MUMBAI
ITA 2589/PUN/2012[2010-11]Status: Disposed22/10/2021AY 2010-11
ACIT, CENTRAL CIRCLE 1(1), PUNE vs M/S. PRAGATI AROMA OIL DISTELLERS P. LTD., MUMBAI
ITA 2588/PUN/2012[2009-10]Status: Disposed22/10/2021AY 2009-10
ACIT, CENTRAL CIRCLE 1(1), PUNE vs M/S. PRAGATI AROMA OIL DISTELLERS P. LTD., MUMBAI
ITA 2587/PUN/2012[2008-09]Status: Disposed22/10/2021AY 2008-09
ACIT, CENTRAL CIRCLE 1(1), PUNE vs M/S. PRAGATI AROMA OIL DISTELLERS P. LTD., MUMBAI
ITA 2586/PUN/2012[2007-08]Status: Disposed22/10/2021AY 2007-08
RIETER MACHINE WORKS LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX (IT), CIR-2, PUNE
ITA 19/PUN/2021[2016-17]Status: Disposed21/10/2021AY 2016-17
