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ITAT Pune Bench
17,219 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR vs M/S. THE KOLHAPUR DISTRICT CO-OP AGRICULTURE MULTIPURPOSE DEVELOPMENT BANK LTD, KOLHAPUR
ITA 1807/PUN/2018[2015-16]Status: Disposed2/11/2021AY 2015-16
SAI CONSTRUCTION,RAIGAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - PANVEL, PANVEL
ITA 1801/PUN/2018[2009-10]Status: Disposed2/11/2021AY 2009-10
KAVITA B. LANJILE,LATUR vs INCOME-TAX OFFICER, WARD - 11(2), PUNE
ITA 1795/PUN/2018[2014-15]Status: Disposed2/11/2021AY 2014-15
ALFA LAVAL LUND AB.,PUNE vs COMMISSIONER OF INCOME TAX, PUNE
ITA 1287/PUN/2017[2012-13]Status: Disposed2/11/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR vs PRIYADARSHINI POLYSACKS LTD, KOLHAPUR
ITA 1669/PUN/2018[2014-15]Status: Disposed29/10/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR vs PRIYADARSHINI POLYSACKS LTD, KOLHAPUR
ITA 1668/PUN/2018[2013-14]Status: Disposed29/10/2021AY 2013-14
DEEPAK DAMJI POLADIYA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1966/PUN/2016[2011-12]Status: Disposed29/10/2021AY 2011-12
RAJENDRA HANMANT YOGE,PUNE vs INCOME-TAX OFFICER, WARD 2(1), PUNE
ITA 641/PUN/2020[2015-16]Status: Disposed27/10/2021AY 2015-16
M/S NAGPAL LANDMARKS,PUNE vs INCOME TAX OFICER,WARD - 14(3), PUNE, PUNE
ITA 235/PUN/2020[2010-2011]Status: Disposed27/10/2021AY 2010-2011
L/H. PRITAM PRAKASH SHAH, LATE SHRI. PARAG PRAKASH SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 922/PUN/2019[2012-13]Status: Disposed27/10/2021AY 2012-13
M/S. SIGMA ELECTRIC MANUFACTURING CORPORATION PRIVATE LIMITED, (FORMERLY KNOWN AS SUNK ROCK METAL FOUNDARIES INDIA PVT.LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 407/PUN/2019[2012-13]Status: Disposed27/10/2021AY 2012-13
M/S. SIGMA ELECTRIC MANUFACTURING CORPORATION PRIVATE LIMITED, (FORMERLY KNOWN AS SUNK ROCK METAL FOUNDARIES INDIA PVT.LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 406/PUN/2019[2011-12]Status: Disposed27/10/2021AY 2011-12
M/S. SIGMA ELECTRIC MANUFACTURING CORPORATION PRIVATE LIMITED, (FORMERLY KNOWN AS SUNK ROCK METAL FOUNDARIES INDIA PVT.LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 405/PUN/2019[2010-11]Status: Disposed27/10/2021AY 2010-11
M/S. SIGMA ELECTRIC MANUFACTURING CORPORATION PRIVATE LIMITED, (FORMERLY KNOWN AS SUNK ROCK METAL FOUNDARIES INDIA PVT.LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 404/PUN/2019[2009-10]Status: Disposed27/10/2021AY 2009-10
SAURABHVIDYADHAR GADGIL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1 (2), PUNE
ITA 1620/PUN/2019[2015-16]Status: Disposed27/10/2021AY 2015-16
TAIYO KAGAKU INDIA PRIVATE LTD.,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, AURANGABAD
ITA 183/PUN/2021[2016-17]Status: Disposed26/10/2021AY 2016-17
RAJENDRA PREMCHAND GHODAWAT,SANGLI vs PR. COMMISSIONER OF INCOME-TAX -1, KOLHAPUR
ITA 661/PUN/2019[2014-15]Status: Disposed26/10/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE vs WESTERN MAHARASHTRA DEVELOPMENT CORPORATION LTD, PUNE
ITA 899/PUN/2018[2013-14]Status: Disposed26/10/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. GOKHALE SABADE ASSOCIATES, PUNE
ITA 867/PUN/2018[2013-14]Status: Disposed26/10/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. ANSYS SOFTWARE PVT.LTD, BENGALURU
ITA 664/PUN/2018[2005-06]Status: Disposed26/10/2021AY 2005-06