← All Benches

ITAT Pune Bench

17,219 judgments

SURESH LAXMAN TAKMOGE,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1 (2), SOLAPUR

ITA 1376/PUN/2019[2014-15]Status: Disposed10/11/2021AY 2014-15

SUHAS ARVIND PATIL,PUNE vs INCOME-TAX OFFICER, WARD - 7 (4), PUNE

ITA 1364/PUN/2019[2009-10]Status: Disposed10/11/2021AY 2009-10

HINDUSTAN GUNNY BAGS AND ALLIED SUPPLIERS,SHRIRAMPUR vs INCOME-TAX OFFICER, (TDS)-1, PUNE

ITA 894/PUN/2018[2008-09]Status: Disposed10/11/2021AY 2008-09

SAMUDRA ELECTRONICS SYSTEM PVT.LTD,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, (TDS), PUNE

ITA 873/PUN/2018[2011-12]Status: Disposed10/11/2021AY 2011-12

NAMDEO MAHADU HELUDE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 802/PUN/2018[2014-15]Status: Disposed10/11/2021AY 2014-15

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -3, AURANGABAD vs RAJENDRA SINGH TARASINGH JABINDA, AURANGABAD

ITA 800/PUN/2018[2014-15]Status: Disposed10/11/2021AY 2014-15

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD vs NARENDRASINGH TARASINGH, AURANGABAD

ITA 799/PUN/2018[2014-15]Status: Disposed10/11/2021AY 2014-15

FINOLEX INDUSTRIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(2), PUNE

ITA 706/PUN/2018[2012-13]Status: Disposed10/11/2021AY 2012-13

M/S. NAGPAL LANDMARKS,PUNE vs INCOME-TAX OFFICER, WARD - 2(2), PUNE

ITA 615/PUN/2018[2011-12]Status: Disposed10/11/2021AY 2011-12

RENUKA AUTO COMPONENTS INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE

ITA 216/PUN/2018[2012-13]Status: Disposed10/11/2021AY 2012-13

M/S. MAASS FLANGE INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 1813/PUN/2018[2014-15]Status: Disposed10/11/2021AY 2014-15

M/S. MAASS FLANGE INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE

ITA 1812/PUN/2018[2013-14]Status: Disposed10/11/2021AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs SHETH & SURA ENGINEERS PVT LTD, PUNE

ITA 694/PUN/2017[2012-13]Status: Disposed10/11/2021AY 2012-13

M/S. AMCON CONSTRUCTIONS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE

ITA 1709/PUN/2017[2011-12]Status: Disposed10/11/2021AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX vs SHETH & SURA ENGINEERS PVT. LTD., PUNE

ITA 1307/PUN/2016[2011-12]Status: Disposed10/11/2021AY 2011-12

LAXMAN PARSHURAM KAKATKAR,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD

ITA 488/PUN/2021[2014-15 (24Q Q-4)]Status: Disposed9/11/2021

MOHAN ELECTRICAL INDUSTRIES PVT. LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE, KOLHAPUR

ITA 636/PUN/2020[2007-08]Status: Disposed9/11/2021AY 2007-08

DEERE & COMPANY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, INT;. TAXATION, CIRCLE - 1, PUNE

ITA 178/PUN/2021[2016-17]Status: Disposed5/11/2021AY 2016-17

WEBTRUST CO.IN (INDIA) PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD

ITA 1819/PUN/2018[2014-15]Status: Disposed2/11/2021AY 2014-15

WEBTRUST CO.IN (INDIA) PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC (TDS), GHAZIABAD

ITA 1818/PUN/2018[2013-14]Status: Disposed2/11/2021AY 2013-14