← All Benches
ITAT Pune Bench
17,219 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, (IT), CIRCLE-1, PUNE vs JOHN DEERE INDIA PVT. LTD, PUNE
ITA 937/PUN/2019[2014-15]Status: Disposed15/11/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, (IT), CIRCLE-1, PUNE vs JOHN DEERE INDIA PVT. LTD, PUNE
ITA 936/PUN/2019[2010-11]Status: Disposed15/11/2021AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, (IT), CIRCLE -1, PUNE vs JOHN DEERE EQUIPMENT PVT.LTD, PUNE
ITA 935/PUN/2019[2010-11]Status: Disposed15/11/2021AY 2010-11
NIMBALKAR ASSOCIATES,PUNE vs ITO WARD 12(3), PUNE
ITA 44/PUN/2020[2012-13]Status: Disposed12/11/2021AY 2012-13
AVINASH BHOSALE GROUP, PUNE,PUNE vs ASSTT . COMMISSIONER OF INCOME TAX, CIR - PUNE, PUNE
ITA 417/PUN/2020[2015-2016]Status: Disposed12/11/2021AY 2015-2016
SANGITA KISHOR DAMKONDWAR,NANDED vs ITO WARD-3, NANDED
ITA 1856/PUN/2019[2015-16]Status: Disposed12/11/2021AY 2015-16
INCOME-TAX OFFICER, WARD - 6(3), PUNE vs CHHAGANLAL SHAMLAL KIRAD, PUNE
ITA 98/PUN/2018[2006-07]Status: Disposed12/11/2021AY 2006-07
MOHD SHAFI MOHD YUSUF PATEL,RAIGAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - PANVEL, PANVEL
ITA 70/PUN/2018[2014-15]Status: Disposed12/11/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. ANUSUYA AUTOPRESS PARTS LTD, PUNE
ITA 384/PUN/2018[2013-14]Status: Disposed12/11/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI vs SATISH ANANT POTDAR, RATNAGIRI
ITA 1625/PUN/2018[2012-13]Status: Disposed12/11/2021AY 2012-13
AWATE ENGINEERING PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 356/PUN/2017[2012-13]Status: Disposed12/11/2021AY 2012-13
SOU. KANTADEVI V.OSWAL,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI, RATNAGIRI
ITA 2723/PUN/2017[2014-15]Status: Disposed12/11/2021AY 2014-15
VAIDYAKIYA MAHAVIDYALAYA & RUGNALAY CLASS THREE KARMACHARI SAHAKARI GRUHA NIRMAN SANSTHA,AURANGABAD vs PR. COMMISSIONER OF INCOME TAX -2, AURANGABAD
ITA 1089/PUN/2017[2007-08]Status: Disposed12/11/2021AY 2007-08
VAN INVESTMENTS,PUNE vs INCOME-TAX, WARD 7(3), PUNE
ITA 410/PUN/2021[2014-15]Status: Disposed11/11/2021AY 2014-15
AVINASH NIVRUTI BHOSALE,PUNE vs ACIT, CIRCLE-2, PUNE
ITA 79/PUN/2020[2014-15]Status: Disposed11/11/2021AY 2014-15
M/S. OM CRITICAL CARE AND TRAUMA CENTRE,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GAZIABAD
ITA 601/PUN/2019[2015-16]Status: Disposed10/11/2021AY 2015-16
M/S. OM CRITICAL CARE AND TRAUMA CENTRE,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, GAZIABAD
ITA 600/PUN/2019[2015-16]Status: Disposed10/11/2021AY 2015-16
M/S. OM CRITICAL CARE AND TRAUMA CENTRE,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC -TDS, GAZIABAD
ITA 599/PUN/2019[2013-14]Status: Disposed10/11/2021AY 2013-14
M/S. OM CRITICAL CARE AND TRAUMA CENTRE,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC -TDS, GAZIABAD
ITA 598/PUN/2019[2013-14]Status: Disposed10/11/2021AY 2013-14
M/S. OM CRITICAL CARE AND TRAUMA CENTRE,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC -TDS, GAZIABAD
ITA 597/PUN/2019[2013-14]Status: Disposed10/11/2021AY 2013-14