← All Benches
ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. SHALAKA INFRA TECH (INDIA) P. LTD., PUNE
ITA 1223/PUN/2017[2013-14]Status: Disposed29/11/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. SHALAKA INFRA TECH (INDIA) P. LTD., PUNE
ITA 1222/PUN/2017[2012-13]Status: Disposed29/11/2021AY 2012-13
SITHARAM SHETTY,PUNE vs JOINT COMMISSIONER OF INCOME TAX,
ITA 2657/PUN/2016[B.P: 1997-98 to 2003-04]Status: Disposed29/11/2021
ALL METAL INDIA PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-11(1), PUNE
ITA 514/PUN/2020[2011-2012]Status: Disposed18/11/2021AY 2011-2012
ALL METAL INDIA PVT LTD,PUNE vs INCOME TAX OFFICER, WARD-11(1), PUNE
ITA 513/PUN/2020[2010-2011]Status: Disposed18/11/2021AY 2010-2011
ALL METAL INDIA PVT. LTD,PUNE vs INCOME-TAX OFFICER, WARD - 11(1), PUNE
ITA 512/PUN/2020[2009-10]Status: Disposed18/11/2021AY 2009-10
M/S SHIRODE AUTOMOBILES PVT LTD,AHMEDNAGAR vs ASST COMMISSIONER OF INCOME TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 501/PUN/2020[2014-2015]Status: Disposed18/11/2021AY 2014-2015
ASHA NAMDEV PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD 2(2), KOLHAPUR
ITA 285/PUN/2020[2007-08]Status: Disposed18/11/2021AY 2007-08
BALAJI AGENCIES, FIRM,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD - (2), AHMEDNAGAR
ITA 916/PUN/2019[2010-11]Status: Disposed17/11/2021AY 2010-11
SMT. SMITA THORAT,KARVENAGAR vs INCOME-TAX OFFICER, WARD - 3 (3), PUNE
ITA 462/PUN/2019[2012-13]Status: Disposed17/11/2021AY 2012-13
SMT. LEENA NITIN THORAT,PUNE vs INCOME-TAX OFFICER, WARD - 3 (3), PUNE
ITA 461/PUN/2019[2012-13]Status: Disposed17/11/2021AY 2012-13
SMT. PARWATI THORAT,PUNE vs INCOME-TAX OFFICER, WARD - 3 (3), PUNE
ITA 460/PUN/2019[2014-15]Status: Disposed17/11/2021AY 2014-15
PRAVIN THORAT,PUNE vs INCOME-TAX OFFICER, WARD - 3 (3), PUNE
ITA 459/PUN/2019[2014-15]Status: Disposed17/11/2021AY 2014-15
PRAVIN THORAT,PUNE vs INCOME-TAX OFFICER, WARD - 3 (3), PUNE
ITA 458/PUN/2019[2012-13]Status: Disposed17/11/2021AY 2012-13
SHRI. PRAFULLA SADANAND SHINDE,PUNE vs INCOME TAX OFFICE 2(3), PUNE
ITA 570/PUN/2020[2010-11]Status: Disposed15/11/2021AY 2010-11
SHRI. MAHESH SADANAND SHINDE,PUNE vs INCOME TAX OFFICE 2(3), PUNE
ITA 569/PUN/2020[2010-11]Status: Disposed15/11/2021AY 2010-11
MR. VIVEK DATTATRAYA GUPTE,SATARA vs IMCOME TAX OFFICER, WARD - 2, SATARA
ITA 559/PUN/2020[2011-12]Status: Disposed15/11/2021AY 2011-12
PRAMOD BALASAHEB KOLE,KOLHAPUR vs INCOME TAX OFFICER, WARD 1, ICHALKARANJI
ITA 558/PUN/2020[2014-15]Status: Disposed15/11/2021AY 2014-15
DEEPAK SUBHASH HIREMATH,BARSHI vs INCOME TAX OFFICER,WARD 2(1), SOLAPUR
ITA 540/PUN/2020[2008-2009]Status: Disposed15/11/2021AY 2008-2009
SHRI. RAJGONDA IRGONDA PATIL,ICHALKARANJI vs INCOME-TAX OFFICER, WARD -4, ICHALKARANJI
ITA 503/PUN/2020[2009-10]Status: Disposed15/11/2021AY 2009-10
