← All Benches
ITAT Pune Bench
17,219 judgments
LALITKUMAR K. JAIN,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1344/PUN/2017[2010-11]Status: Heard8/12/2021AY 2010-11
S & N AGROTECH PVT.LTD,NASHIK vs INCOME-TAX OFFICER, NASHIK
ITA 1316/PUN/2017[2011-12]Status: Disposed8/12/2021AY 2011-12
M/S. CRANDGE INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1062/PUN/2018[2011-12]Status: Disposed7/12/2021AY 2011-12
VIRAJ PATIL,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,(CPC), TDS, GHAZIABAD
ITA 712/PUN/2018[2014-15]Status: Disposed6/12/2021AY 2014-15
VIRAJ PATIL,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,(CPC), TDS, GHAZIABAD
ITA 711/PUN/2018[2014-15]Status: Disposed6/12/2021AY 2014-15
VIRAJ PATIL,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,(CPC), TDS, GHAZIABAD
ITA 710/PUN/2018[2013-14]Status: Disposed6/12/2021AY 2013-14
SMT. SNEHALATA THAKUR, L/H. OF LATE SHRI. R.M. THAKUR,PUNE vs INCOME-TAX OFFICER, WARD - 3(4), PUNE
ITA 676/PUN/2018[2013-14]Status: Disposed6/12/2021AY 2013-14
HYUNDAI CONSTRUCTION EQUIPMENT INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1766/PUN/2018[2014-15]Status: Disposed6/12/2021AY 2014-15
COMPUTERLAND UK LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT)-1, PUNE
ITA 2505/PUN/2017[2013-14]Status: Disposed6/12/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. SUYOG DEVELOPMENT CORPORATION LTD., PUNE
ITA 1489/PUN/2017[2012-13]Status: Disposed6/12/2021AY 2012-13
ISMT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2784/PUN/2016[2012-13]Status: Disposed6/12/2021AY 2012-13
ISMT LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2783/PUN/2016[2011-12]Status: Disposed6/12/2021AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. ISMT LIMITED, PUNE
ITA 2752/PUN/2016[2012-13]Status: Disposed6/12/2021AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX vs M/S. ISMT LIMITED, PUNE
ITA 2751/PUN/2016[2011-12]Status: Disposed6/12/2021AY 2011-12
NALCO COMPANY,PUNE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (INT. TAXATION), CIRCLE-2, PUNE
ITA 376/PUN/2020[2013-14]Status: Disposed6/12/2021AY 2013-14
NALCO COMPANY,USA,PUNE vs COMMISSIONER OF INCOME-TAX, (IT/TP), PUNE
ITA 736/PUN/2019[2013-14]Status: Disposed6/12/2021AY 2013-14
VIRAJ PATIL,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,(CPC), TDS, GHAZIABAD
ITA 713/PUN/2018[2014-15]Status: Disposed6/12/2021AY 2014-15
INCOME-TAX OFFICER, WARD - 3(5), PUNE vs M/S. SATISH BORA AND ASSOCIATES, PUNE
ITA 1090/PUN/2018[2012-13]Status: Disposed2/12/2021AY 2012-13
M/S. NITISH SHELTERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 1264/PUN/2018[2014-15]Status: Disposed30/11/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs MUKUND BHAVAN TRUST, PUNE
ITA 373/PUN/2017[2007-08]Status: Disposed30/11/2021AY 2007-08
