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ITAT Pune Bench

17,219 judgments

KASHINATH REVAPPA DHOLE,SOLAPUR vs ADDL. COMMISSIONER OF INCOME TAX, RANGE -1, SOLAPUR

ITA 1278/PUN/2018[2007-08]Status: Disposed5/1/2022AY 2007-08

SANKET FOOD PRODUCTS PRIVATE LTD,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(3), JALNA

ITA 1955/PUN/2017[2011-12]Status: Disposed5/1/2022AY 2011-12

JAYSHREE ANAND RAJEGAONKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCEL-2, NASHIK

ITA 1652/PUN/2018[2006-07]Status: Disposed4/1/2022AY 2006-07

VISHWANATH MHATARJI METE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD

ITA 1349/PUN/2018[2008-09]Status: Disposed4/1/2022AY 2008-09

BHARAT LAXMAN TANGDE,PUNE vs INCOME-TAX OFFICER, WARD - 2(5), PUNE

ITA 2670/PUN/2017[2010-11]Status: Disposed4/1/2022AY 2010-11

VISHWANATH MHATARJI METE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD

ITA 1351/PUN/2018[2010-11]Status: Disposed4/1/2022AY 2010-11

JAYSHREE ANAND RAJEGAONKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCEL-2, NASHIK

ITA 1653/PUN/2018[2007-08]Status: Disposed4/1/2022AY 2007-08

JAYSHREE ANAND RAJEGAONKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCEL-2, NASHIK

ITA 1651/PUN/2018[2005-06]Status: Disposed4/1/2022AY 2005-06

VISHWANATH MHATARJI METE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD

ITA 1354/PUN/2018[2013-14]Status: Disposed4/1/2022AY 2013-14

VISHWANATH MHATARJI METE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD

ITA 1353/PUN/2018[2012-13]Status: Disposed4/1/2022AY 2012-13

VISHWANATH MHATARJI METE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD

ITA 1352/PUN/2018[2011-12]Status: Disposed4/1/2022AY 2011-12

VISHWANATH MHATARJI METE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD

ITA 1350/PUN/2018[2009-10]Status: Disposed4/1/2022AY 2009-10

RAJESH CHANDRAMAL GALANI,DHULE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE, DHULE

ITA 320/PUN/2021[2016-17]Status: Disposed3/1/2022AY 2016-17

AKTIEBOLAGET TETRA PAK,PUNE vs ASISTANT COMMISSIONER OF INCOME TAX (INT TAX), PUNE

ITA 265/PUN/2021[2012-13]Status: Heard9/12/2021AY 2012-13

AKTIEBOLAGET TETRA PAK,PUNE vs ASISTANT COMMISSIONER OF INCOME TAX (INT TAX), PUNE

ITA 211/PUN/2021[2013-14]Status: Heard9/12/2021AY 2013-14

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(1), PUNE vs M/S. EMCURE PHARMACEUTIALS LTD, PUNE

ITA 965/PUN/2018[2008-09]Status: Disposed9/12/2021AY 2008-09

ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK vs M/S. VIJAY CONSTRUCTION, NASHIK

ITA 994/PUN/2018[2009-10]Status: Disposed8/12/2021AY 2009-10

CHANDRAKANT RAGHUNATHRAO GOJE,NANDED vs INCOME-TAX OFFICER, WARD - 1, NANDED

ITA 603/PUN/2018[2009-10]Status: Disposed8/12/2021AY 2009-10

SAS RESEARCH AND DEVELOPMENT (INDIA) PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE

ITA 2315/PUN/2017[2013-14]Status: Disposed8/12/2021AY 2013-14

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. SAS RESEARCH & DEVELOPMENT (I) PVT.LTD, PUNE

ITA 2284/PUN/2017[2013-14]Status: Disposed8/12/2021AY 2013-14