← All Benches
ITAT Pune Bench
17,219 judgments
M/S. SAFE LIFTERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 828/PUN/2018[2010-11]Status: Disposed10/1/2022AY 2010-11
M/S. SAFE LIFTERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 827/PUN/2018[2009-10]Status: Disposed10/1/2022AY 2009-10
VAISHVIK FOODS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 13(5), PUNE
ITA 291/PUN/2018[2013-14]Status: Disposed10/1/2022AY 2013-14
SAI SPACECON INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 2824/PUN/2017[2014-15]Status: Disposed10/1/2022AY 2014-15
SPARSHPRATISHTHAN,THANE vs COMMISSIONER OF INCOME-TAX (EXEMPTION), PUNE
ITA 647/PUN/2020[NA]Status: Disposed10/1/2022
M/S. SAFE LIFTERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 826/PUN/2018[2008-09]Status: Disposed10/1/2022AY 2008-09
M/S. SHUBHAM DEVELOPERS PROMOTERS AND BUILDERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1556/PUN/2018[2013-14]Status: Disposed10/1/2022AY 2013-14
SANJAY MANOHAR SAGVEKAR,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 1302/PUN/2018[2014-15]Status: Disposed10/1/2022AY 2014-15
ABHIJIT PRAMOD SARDESAI,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 2937/PUN/2017[2010-11]Status: Disposed10/1/2022AY 2010-11
PUNE MUMBAI REALITY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1568/PUN/2017[2012-13]Status: Heard10/1/2022AY 2012-13
UTTAMENERGY PHILANTHROPIC FOUNDATION,PUNE vs CIT(EXEMPTION), PUNE
ITA 79/PUN/2021[-]Status: Disposed7/1/2022
PUJYA SINDHI PANCHAYAT TRUST,RAIGAD vs CIT (EXEMPTIONS), PUNE
ITA 324/PUN/2021[-]Status: Disposed7/1/2022
ANAND SHESHRAO BHAROSE,PUNE vs INCOME-TAX OFFICER, WARD - 1(4), AURANGABAD
ITA 1563/PUN/2018[2010-11]Status: Disposed7/1/2022AY 2010-11
RENA SAHAKARI SAKHAR KARKHANA LTD,LATUR vs PR. COMMISSIONER OF INCOME-TAX -2, AURANGABAD
ITA 1249/PUN/2018[2013-14]Status: Disposed7/1/2022AY 2013-14
NEILSOFT PRIVATE LTD, (EARLIER KNOW N AS NEILSOFT LTD.),PUNE vs DEPUTY COMMISSIONER OF INCOME TAX (TP) 2(1), PUNE
ITA 256/PUN/2021[2016-17]Status: Disposed7/1/2022AY 2016-17
M/S. PERFECT KRUSHI MARKET YARD PVT.LTD,NASHIK vs PR. COMMISSIONER OF INCOME-TAX -2, NASHIK
ITA 464/PUN/2019[2015-16]Status: Disposed7/1/2022AY 2015-16
VIKAS SAHAKARI BANK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR
ITA 1845/PUN/2018[2010-11]Status: Disposed6/1/2022AY 2010-11
M/S. ARUN SHINDE,PUNE vs INCOME TAX OFFICER, PUNE
ITA 337/PUN/2017[2007-08]Status: Disposed5/1/2022AY 2007-08
PRAVIN MANILAL SANGHVI,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, RANGE -5, PUNE
ITA 3058/PUN/2017[2011-12]Status: Heard5/1/2022AY 2011-12
KALYANI STEELS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1403/PUN/2018[2015-16]Status: Disposed5/1/2022AY 2015-16