← All Benches
ITAT Pune Bench
17,219 judgments
SWATI K.MEDTIA,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 103/PUN/2019[2010-11]Status: Disposed12/1/2022AY 2010-11
SONAL N.MEDTIA,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 102/PUN/2019[2010-11]Status: Disposed12/1/2022AY 2010-11
LAXMAN N. JAKKA,SOLAPUR vs INCOME-TAX OFFICER, WARD - 2(3), SOLAPUR
ITA 1948/PUN/2018[2012-13]Status: Disposed12/1/2022AY 2012-13
VOSS AUTOMOTIVE INDIA PVT.LTD, ( FORMERLY KNOWN AS MGI COUTIER EXOTECH INDUSTRIES PVT.LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1894/PUN/2018[2013-14]Status: Disposed12/1/2022AY 2013-14
SONAR SIDDHA SAHAKARI DUDH UTPADAK SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1552/PUN/2018[2014-15]Status: Disposed12/1/2022AY 2014-15
SHREE SIDDANATH DUDH UTPADAK SAHAKARI SANSTHA MARYADIT,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, SOLAPUR
ITA 1550/PUN/2018[2014-15]Status: Disposed12/1/2022AY 2014-15
DHAWAL SINGH MOHITE PATIL SAHAKARI DUDH UTPADAK SANSTHA LIMITED,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1548/PUN/2018[2014-15]Status: Disposed12/1/2022AY 2014-15
DHARAMRAJ BABA BORADE,SANGOLE vs PR.COMMISSIONER OF INCOME-TAX -6, PUNE
ITA 462/PUN/2020[2010-11]Status: Disposed12/1/2022AY 2010-11
SHANTILAL MOTILAL SHAH,PUNE vs INCOME-TAX OFFICER, WARD - 8(4), PUNE
ITA 855/PUN/2018[2013-14]Status: Disposed12/1/2022AY 2013-14
VITALITY AQUACULTURE PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 13(5), PUNE
ITA 1921/PUN/2018[2014-15]Status: Disposed12/1/2022AY 2014-15
SHRIRAM SAHAKARI DUDH UTPADAK SANSTHA LTD.,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1546/PUN/2018[2014-15]Status: Disposed12/1/2022AY 2014-15
SHRIRAM DUDH VYVASAYAIK SAHAKARI SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1545/PUN/2018[2014-15]Status: Disposed12/1/2022AY 2014-15
RAJE DUDH UTPADAK SAHAKARI SANSTHA LTD,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1, PANDHARPUR
ITA 1542/PUN/2018[2014-15]Status: Disposed12/1/2022AY 2014-15
M/S. SHREE HATKESHWARA CARGO MOVERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 1586/PUN/2018[2010-11]Status: Heard11/1/2022AY 2010-11
VIKRANT HAPPY HOMES PVT.LTD,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2856/PUN/2016[2012-13]Status: Disposed11/1/2022AY 2012-13
M/S. SHREE HATKESHWARA CARGO MOVERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 1587/PUN/2018[2012-13]Status: Heard11/1/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK vs M/S. JAORA NAYAGAON TOLL ROAD COMPANY PVT.LTD, INDORE
ITA 1527/PUN/2018[2014-15]Status: Heard11/1/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK vs M/S. JAORA NAYAGAON TOLL ROAD COMPANY PVT.LTD, INDORE
ITA 1526/PUN/2018[2013-14]Status: Heard11/1/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK vs M/S. JAORA NAYAGAON TOLL ROAD COMPANY PVT.LTD, INDORE
ITA 1525/PUN/2018[2012-13]Status: Heard11/1/2022AY 2012-13
NITIN PRABHAKR BHAGWAT,PUNE vs PR. COMMISSIONER OF INCOME-TAX, 5, PUNE
ITA 412/PUN/2020[2015-16]Status: Disposed10/1/2022AY 2015-16
