← All Benches
ITAT Pune Bench
17,219 judgments
GORUR INFRA PROJECTS PRIVATE LIMITED,NEW PANVEL vs DY. CIT, PANVEL CIRCLE, PANVEL
ITA 1918/PUN/2019[2010-11]Status: Disposed17/1/2022AY 2010-11
VILAS PUNJARAM DESALE,DHULE vs INCOME-TAX OFFICER, WARD - 3, DHULE
ITA 1079/PUN/2018[2011-12]Status: Disposed17/1/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PNVEL CIRCLE, PANVEL vs M/S. JOHNSON MATTHEY CHEMICALS INDIA PVT.LTD, RAIGAD
ITA 1724/PUN/2018[2009-10]Status: Heard14/1/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, PNVEL CIRCLE, PANVEL vs M/S. JOHNSON MATTHEY CHEMICALS INDIA PVT.LTD, RAIGAD
ITA 1723/PUN/2018[2006-07]Status: Heard14/1/2022AY 2006-07
M/S. SUNNY NX,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 12, PUNE
ITA 1716/PUN/2018[2013-14]Status: Heard14/1/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs KUMAR BEHARAY RATHI, PUNE
ITA 432/PUN/2017[2011-12]Status: Disposed14/1/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE vs M/S. UMW DONGSHIN MOTECH PVT.LTD, PUNE
ITA 610/PUN/2018[2012-13]Status: Disposed14/1/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. ANSH SYSTEM PRIVATE LIMITED, PUNE
ITA 1718/PUN/2018[2010-11]Status: Heard14/1/2022AY 2010-11
SOLUTIONEYES CONSULTANCY SERVICES AND CONSTRUCTION PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD -6(5), PUNE
ITA 30/PUN/2019[2015-16]Status: Disposed13/1/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR vs BHOGAWATI SAHAKARI SAKHAR KARKHANA LTD, KOLHAPUR
ITA 1667/PUN/2018[2015-16]Status: Heard13/1/2022AY 2015-16
NANDED DISTRICT CENTRAL CO-OP BANK LTD,NANDED vs DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), PUNE
ITA 1617/PUN/2018[2017-18]Status: Heard13/1/2022AY 2017-18
SHREE CHHATRAPATI SSK LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1564/PUN/2018[2015-16]Status: Heard13/1/2022AY 2015-16
KUMAR BUILDERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 1322/PUN/2018[2013-14]Status: Disposed13/1/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX vs CLARION TECHNOLOGIES PVT. LTD., PUNE
ITA 421/PUN/2016[2009-10]Status: Disposed13/1/2022AY 2009-10
GURUMAULI NAGARI SAHKARI PAT SANSTHA MARYA SANGOLA, PUNE,SANGOLA vs PR COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 134/PUN/2021[2015-16]Status: Heard13/1/2022AY 2015-16
PRANJAL CONSTRUCTIONS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -4, PUNE
ITA 50/PUN/2019[2015-16]Status: Disposed13/1/2022AY 2015-16
SHETH AND SURA ENGINEERS P.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 45/PUN/2019[2015-16]Status: Disposed13/1/2022AY 2015-16
PRANJAL CONSTRUCTIONS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 1075/PUN/2018[2014-15]Status: Disposed13/1/2022AY 2014-15
CLARION TECHNOLOGIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 331/PUN/2016[2009-10]Status: Disposed13/1/2022AY 2009-10
SUBHASH MEDTIA HUF,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 104/PUN/2019[2010-11]Status: Disposed12/1/2022AY 2010-11
