← All Benches
ITAT Pune Bench
17,219 judgments
SHERGIL HARJIT,AHMEDNAGAR vs PR COMMISSIONER OF INCOME-TAX-1, PUNE
ITA 170/PUN/2021[2015-16]Status: Disposed20/1/2022AY 2015-16
AJAY ENGINEERING & AGRI EQUIPMENT COMPANY,AURANGABAD vs PR COMMISSIONER OF INCOME-TAX, NASHIK
ITA 156/PUN/2021[2015-16]Status: Disposed20/1/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(1), PUNE vs M/S. EMCURE PHARMACEUTIALS LTD, PUNE
ITA 968/PUN/2018[2011-12]Status: Disposed20/1/2022AY 2011-12
MR. ANNUJ GOEL, (LEGAL HEIR OF LATE UMESH GOEL),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 564/PUN/2018[2014-15]Status: Disposed20/1/2022AY 2014-15
ANNUJ GOEL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 403/PUN/2018[2014-15]Status: Disposed20/1/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR vs ABHIJIT PURUSHOTTAM PATHAK, AHMEDNAGAR
ITA 1150/PUN/2018[2014-15]Status: Disposed20/1/2022AY 2014-15
PRIMA PRIVATE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1364/PUN/2018[2014-15]Status: Disposed19/1/2022AY 2014-15
NIRMALA SHAHAJI PAWAR,SATARA vs PR COMMISSIONER OF INCOME-TAX -3, PUNE
ITA 147/PUN/2021[2016-17]Status: Heard18/1/2022AY 2016-17
DECCAN MECHANICAL & CHEMICAL INDUSTIRES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1663/PUN/2018[2015-16]Status: Heard18/1/2022AY 2015-16
M/S. TAPI PRESTRESSED PRODUCTS LTD,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, JALGAON
ITA 1661/PUN/2018[2013-14]Status: Heard18/1/2022AY 2013-14
SUNNY MATHEW PUTHUSSERIL,RAIGAD vs DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 1642/PUN/2018[2014-15]Status: Disposed18/1/2022AY 2014-15
UB AJANTA BREWERIES PVT.LTD,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, AURANGABAD
ITA 2952/PUN/2017[2011-12]Status: Disposed18/1/2022AY 2011-12
INCOME-TAX OFFICER, WARD - 1, SATARA vs KARAD JANATA SAHAKARI BANK LTD, SATARA
ITA 2600/PUN/2017[2009-10]Status: Disposed18/1/2022AY 2009-10
M/S. MANGAL MURTI DEVELOPERS GANESHAM,PUNE vs DY. COMMISSIONER OF INCOME TAX, CIRCLE -8, PUNE
ITA 980/PUN/2019[2015-16]Status: Disposed18/1/2022AY 2015-16
ANANT CHANDRAKANT KOTALWAR,NANDED vs INCOME-TAX OFFICER, WARD - 1, NANDED
ITA 595/PUN/2018[2011-12]Status: Disposed18/1/2022AY 2011-12
SAMEER ASHOK JOSHI,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 572/PUN/2018[2013-14]Status: Disposed18/1/2022AY 2013-14
BHAGWAN MADHUKAR KALE,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 1717/PUN/2017[2013-14]Status: Disposed18/1/2022AY 2013-14
M/S. ANANT TECHNOCRATS PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 1650/PUN/2018[2008-09]Status: Disposed17/1/2022AY 2008-09
M/S. ANANT TECHNOCRATS PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 1649/PUN/2018[2007-08]Status: Disposed17/1/2022AY 2007-08
M/S. ANANT TECHNOCRATS PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK
ITA 1648/PUN/2018[2006-07]Status: Disposed17/1/2022AY 2006-07
