← All Benches
ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (3), PUNE vs M/S. SUKHWANI CHAWLA ERECTORS, PUNE
ITA 262/PUN/2019[2013-14]Status: Disposed27/1/2022AY 2013-14
ROBERTSHAW CONTROLS INDIA PRIVATE LIMITED,PUNE vs ACIT, CIRCLE-5, PUNE
ITA 2034/PUN/2019[2015-16]Status: Disposed27/1/2022AY 2015-16
ODD LIFE LIVING STYLE PRIVATE LIMITED,MUMBAI vs ITO WARD 2(2), NASHIK
ITA 1963/PUN/2019[2012-13]Status: Disposed27/1/2022AY 2012-13
THE SOLAPUR DISTRICT CENTRAL CO-OP BANK LIMITED,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR
ITA 188/PUN/2018[2013-14]Status: Disposed27/1/2022AY 2013-14
SANDEEP SURESH TAPKIR,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1181/PUN/2018[2014-15]Status: Disposed27/1/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLA -2 (3), PUNE vs SHREE PARSHWANATH NAGARI SAH. PAT SANSTHA LTD, SATARA
ITA 265/PUN/2019[2011-12]Status: Disposed27/1/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (3), PUNE vs M/S. SUKHWANI CHAWLA ERECTORS, PUNE
ITA 263/PUN/2019[2014-15]Status: Disposed27/1/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (3), PUNE vs M/S. SUKHWANI CHAWLA ERECTORS, PUNE
ITA 261/PUN/2019[2012-13]Status: Disposed27/1/2022AY 2012-13
THE SOLAPUR DISTRICT CENTRAL CO-OP BANK LIMITED,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2(1), SOLAPUR
ITA 189/PUN/2018[2014-15]Status: Disposed27/1/2022AY 2014-15
SEHGAL AUTORIDERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 162/PUN/2018[2012-13]Status: Heard25/1/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M SUBU CHEM PVT.LTD, PUNE
ITA 152/PUN/2018[2013-14]Status: Disposed25/1/2022AY 2013-14
M/S. SUBU CHEM PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 6, PUNE
ITA 2526/PUN/2017[2013-14]Status: Disposed25/1/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs JITENDRA K. GUPTA, PUNE
ITA 135/PUN/2018[2013-14]Status: Disposed25/1/2022AY 2013-14
JITENDRA KAPILDEO GUPTA,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -6, PUNE
ITA 2522/PUN/2017[2013-14]Status: Disposed25/1/2022AY 2013-14
RUKMINI SAHAKARI BANK LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 229/PUN/2019[2014-15]Status: Disposed20/1/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(1), PUNE vs M/S. EMCURE PHARMACEUTIALS LTD, PUNE
ITA 969/PUN/2018[2012-13]Status: Disposed20/1/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(1), PUNE vs M/S. EMCURE PHARMACEUTIALS LTD, PUNE
ITA 964/PUN/2018[2007-08]Status: Disposed20/1/2022AY 2007-08
MR. SUBHASH GOEL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 565/PUN/2018[2014-15]Status: Disposed20/1/2022AY 2014-15
RAJENDRA SITARAM GOEL,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 535/PUN/2018[2014-15]Status: Disposed20/1/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE vs M/S. GOKHALE JOSHI ASSOCIATES, PUNE
ITA 1047/PUN/2018[2013-14]Status: Disposed20/1/2022AY 2013-14
