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ITAT Pune Bench

17,219 judgments

GANESH BALKRISHNA BENDE,PUNE vs INCOME-TAX OFFICER, WARD 4(3), PUNE

ITA 552/PUN/2020[2011-12]Status: Disposed1/2/2022AY 2011-12

ROHIT RAMESH GANDHI,AHMEDNAGAR vs INCOME TAX OFFICER, WARD -1, AHMEDNAGAR, AHMEDNAGAR

ITA 500/PUN/2020[2016-2017]Status: Disposed1/2/2022AY 2016-2017

KUNDAL TALUKA SAHAKARI KHAREDI VIKRI SANGH LTD.,SINDHUDURG vs INCOME-TAX OFFICER, WARD -2(3), SINDHUDURG

ITA 436/PUN/2020[2007-08]Status: Disposed1/2/2022AY 2007-08

SMT. NEHA NITIN RATHI,PUNE vs JOINT COMMISSIONER OF INCOME-TAX,

ITA 503/PUN/2016[2008-09]Status: Disposed1/2/2022AY 2008-09

SANGLI ZILLA DEKHAREKH SAHAKARI SOCIETY LIMITED,SANGLI vs INCOME TAX OFFICER WARD-3, SANGLI

ITA 563/PUN/2020[2017-18]Status: Disposed1/2/2022AY 2017-18

SHRI. VASANTRAO CHOUGULE NAGARI SAHAKARI PATSANSTHA LTD.,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, KOLHAPUR

ITA 437/PUN/2020[2012-13]Status: Disposed1/2/2022AY 2012-13

KUDAL TALUKA SAHAKARI KHAREDI VIKRI SANGH LTD,SINDHUDURG vs INCOME-TAX OFFICER, WARD-2(3), SINDHUDURG

ITA 435/PUN/2020[2009-10]Status: Disposed1/2/2022AY 2009-10

JYOI CHAKOR SHAH,WALCHAND NAGAR, INDAPUR vs DY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 2(2), PUNE

ITA 78/PUN/2021[2011-12]Status: Heard31/1/2022AY 2011-12

MAHARASHTRA LIGHT INDUSTRIES,PUNE vs INCOME-TAX OFFICER, WARD 14(1), PUNE

ITA 458/PUN/2021[2018-19]Status: Heard31/1/2022AY 2018-19

SANJAY JAVERILAL CHANDALIYA,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1 (3), AURANGABAD

ITA 400/PUN/2019[2012-13]Status: Heard31/1/2022AY 2012-13

SANKET CHAKOR SHAH,WALCHAND NAGAR, INDAPUR vs DY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 2(2), PUNE

ITA 77/PUN/2021[2011-12]Status: Heard31/1/2022AY 2011-12

KIRAN ANANDRAO PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD -2, ICHALKARANJI

ITA 462/PUN/2021[2011-12]Status: Heard31/1/2022AY 2011-12

DEPUTY COMMISSIONER OF INCOME-TAX, ICHALKARANJI CIRCLE, ICHALKARANJI vs SANJAY DANCHAND GHODAWAT, KOLHAPUR

ITA 279/PUN/2019[2015-16]Status: Heard28/1/2022AY 2015-16

SAMIR NAGINDAS SHAH,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, AURANGABAD

ITA 1345/PUN/2018[2015-16]Status: Heard28/1/2022AY 2015-16

SAMIR NAGINDAS SHAH,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, AURANGABAD

ITA 1344/PUN/2018[2014-15]Status: Heard28/1/2022AY 2014-15

SAMIR NAGINDAS SHAH,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, AURANGABAD

ITA 1343/PUN/2018[2013-14]Status: Heard28/1/2022AY 2013-14

ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SILVER JUBILEE MOTORES LTD, PUNE

ITA 1757/PUN/2017[2013-14]Status: Disposed28/1/2022AY 2013-14

ANKEET COTTAGE INDUSTRIES,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1 (3), AURANGABAD

ITA 575/PUN/2019[2012-13]Status: Disposed28/1/2022AY 2012-13

VISHNUPURI PROJECT DIVISION,NANDED vs JOINT COMMISSIONER OF INCOME-TAX,TDS RANGE, NASHIK

ITA 1828/PUN/2018[2012-13]Status: Disposed28/1/2022AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2 (3), PUNE vs M/S. SUKHWANI CHAWLA ERECTORS, PUNE

ITA 264/PUN/2019[2015-16]Status: Disposed27/1/2022AY 2015-16