← All Benches
ITAT Pune Bench
17,219 judgments
JAYANT MANIKLAL LUNAWAT,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 701/PUN/2017[2012-13]Status: Disposed8/2/2022AY 2012-13
SMT VASUNDHARA RAJENDRA BADE,KOLHAPUR vs ACIT CIRCLE 2, KOLHAPUR
ITA 2007/PUN/2019[2016-17]Status: Disposed4/2/2022AY 2016-17
M/S. NIRMAN HOMES,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 109/PUN/2018[2014-15]Status: Disposed4/2/2022AY 2014-15
SMT. PREETI RATHI,PUNE vs THE INCOME-TAX OFFICE, WARD 3(1), PUNE
ITA 300/PUN/2020[2013-14]Status: Heard3/2/2022AY 2013-14
SANSTHAN SHREE EKNATH MAHARAJ VISHWASTHA MANDAL,AURANGABAD vs INCOME-TAX OFFICER, EXEMPTION, AURANGABAD
ITA 288/PUN/2020[2016-17]Status: Disposed3/2/2022AY 2016-17
JHAMANDAS PREMANAND GODHEJA,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR
ITA 959/PUN/2019[2009-10]Status: Disposed3/2/2022AY 2009-10
NAMDEV KRISHNA PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (2), KOLHAPUR
ITA 479/PUN/2019[2008-09]Status: Disposed3/2/2022AY 2008-09
PRADEEP JAYSINGHRAO DESAI,PUNE vs INCOME-TAX OFFICER, WARD - 7(4), PUNE
ITA 2224/PUN/2017[2011-12]Status: Heard3/2/2022AY 2011-12
SANJAY TATYASAHEB KADAM,PUNE vs INCOME-TAX OFFICER, WARD 13(5), PUNE
ITA 319/PUN/2020[2014-15]Status: Heard3/2/2022AY 2014-15
JHAMANDAS PARMANAND GODHEJA,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, KOLHAPUR
ITA 958/PUN/2019[2008-09]Status: Disposed3/2/2022AY 2008-09
RAJENDRA SATGOUDA PATIL,SANGLI vs INCOME-TAX OFFICER, WARD - 2(3), SANGLI
ITA 1376/PUN/2018[2005-06]Status: Disposed3/2/2022AY 2005-06
M/S. MAPRO FRUIT BAR LLP,WAI vs PR. ASSISTANT COMMISSIONER OF INCOME-TAX-3, PUNE
ITA 408/PUN/2020[2015-16]Status: Disposed2/2/2022AY 2015-16
BALASAHEB KASHINATH KAMBLE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1792/PUN/2018[2015-16]Status: Disposed2/2/2022AY 2015-16
BAHGIRATH MEGARAMJI SAIN,PUNE vs INCOME-TAX OFFICER, WARD - 9(1), PUNE
ITA 1178/PUN/2018[2008-09]Status: Disposed2/2/2022AY 2008-09
MRS. UJAWALA UMESH SHETYE,RATNAGIRI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 279/PUN/2014[2009-10]Status: Disposed2/2/2022AY 2009-10
ROHAN BUILDERS & DEVELOPERS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 47/PUN/2018[2013-14]Status: Disposed2/2/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. BRAINBESS SOLUTIONS PVT.LTD, PUNE
ITA 1761/PUN/2018[2015-16]Status: Disposed2/2/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. BRAINBEES SOLUTIONS PVT.LTD, PUNE
ITA 1760/PUN/2018[2014-15]Status: Disposed2/2/2022AY 2014-15
UMESH SHRIKANT SHETYE,RATNAGIRI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 278/PUN/2014[2009-10]Status: Disposed2/2/2022AY 2009-10
ANITA MAHINDRAKUMAR OBERAI,AHMEDNAGAR vs INCOME-TAX OFFICER, WARD 2, AHMEDNAGAR
ITA 600/PUN/2020[2015-16]Status: Disposed1/2/2022AY 2015-16