← All Benches
ITAT Pune Bench
17,219 judgments
KNORR-BREMSE TECHNOLOGY CENTRE INDIA PRIVATE LIMITED,PUNE vs DY. CIT, CIRCLE-14, PUNE
ITA 1957/PUN/2019[2015-16]Status: Disposed16/2/2022AY 2015-16
GRI RENEWABLE INDUSTRIES S L (FORMERLY KNOWN AS GONVARRI EOLICA S L),MADRID vs ASSISTANT COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION) CIRCLE -1, PUNE
ITA 202/PUN/2021[2016-17]Status: Disposed15/2/2022AY 2016-17
M/S. OERLIKON BALZERS COATING INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 461/PUN/2017[2011-12]Status: Disposed14/2/2022AY 2011-12
M/S. MAN TRUCKS INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 3028/PUN/2017[2013-14]Status: Heard14/2/2022AY 2013-14
M/S. MAN TRUCKS INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 454/PUN/2016[2011-12]Status: Heard14/2/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs M/S. MAN TRUCKS INDIA PVT. LTD., (FORMERLY: M/S. MAN FORCETRUCKS P.LTD.,), PUNE
ITA 353/PUN/2016[2011-12]Status: Heard14/2/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs ANGELICA PROPERTIES PVT. LTD., PUNE
ITA 2069/PUN/2016[2011-12]Status: Disposed14/2/2022AY 2011-12
MAN TRUCK & BUS INDIA PRIVATE LIMITED (FORMERLY KNOWN AS MAN TRUCKS INDIA PRIVATE LIMITED),PUNE vs DY. CIT, CIRCLE-14, PUNE
ITA 1959/PUN/2019[2015-16]Status: Heard14/2/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL vs M/S. CONTINENTAL WAREHOUSING CORPORATION (NHAVA SHEVA) LTD, RAIGAD
ITA 385/PUN/2018[2013-14]Status: Disposed11/2/2022AY 2013-14
RAJENDRA DEVICHAND DHOKA,PUNE vs INCOME-TAX OFFICER, WARD - 3(2), PUNE
ITA 1904/PUN/2018[2014-15]Status: Disposed11/2/2022AY 2014-15
SHRI. KISHOR TARACHAND PATIL,NASHIK vs INCOME-TAX OFFICER, WARD - 2(2), NASHIK
ITA 1462/PUN/2018[2013-14]Status: Disposed11/2/2022AY 2013-14
SANKET FOOD PRODUCTS PRIVATE LTD,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(3), JALNA
ITA 1956/PUN/2017[2012-13]Status: Disposed11/2/2022AY 2012-13
SHRI. KISHOR TARACHAND PATIL,NASHIK vs INCOME-TAX OFFICER, WARD - 2(2), NASHIK
ITA 1461/PUN/2018[2012-13]Status: Disposed11/2/2022AY 2012-13
ANKIT ENTERPRISES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1(1), PUNE
ITA 1408/PUN/2018[2012-13]Status: Disposed11/2/2022AY 2012-13
M/S. DHAVALAMRUT MILK TRADERS,JALGAON vs INCOME-TAX OFFICER, JALGAON
ITA 1024/PUN/2016[2011-12]Status: Disposed11/2/2022AY 2011-12
SMT. SHUBHANGI SUSHIL JADHAV,KOLHAPUR vs PR. COMMISSIONER OF INCOME-TAX -2, KOLHAPUR
ITA 742/PUN/2018[2014-15]Status: Heard9/2/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI vs DEEPAK VISHNU PAWAR, RATNAGIRI
ITA 1426/PUN/2018[2014-15]Status: Disposed9/2/2022AY 2014-15
ZF STEERING GEAR (INDIA) LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 309/PUN/2019[2013-14]Status: Disposed8/2/2022AY 2013-14
POWERLINK ENGINEERS LLP,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-2, NASHIK
ITA 279/PUN/2021[2019-20]Status: Disposed8/2/2022AY 2019-20
POWERLINK ENGINEERS LLP,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, NASHIK
ITA 278/PUN/2021[2018-19]Status: Disposed8/2/2022AY 2018-19