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ITAT Pune Bench

17,219 judgments

V R PAWAR SAREES P LTD,SOLAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL), PUNE

ITA 179/PUN/2021[2016-17]Status: Disposed25/2/2022AY 2016-17

CHHATRAPATI VIDYALAYA MAJALGAON,MAJALGAON vs DCIT., CPC-TDS, GHAZIABAD

ITA 54/PUN/2021[2015-16 (Qtr- 2)]Status: Disposed25/2/2022

CHHATRAPATI VIDYALAYA MAJALGAON,MAJALGAON vs DCIT., CPC-TDS, GHAZIABAD

ITA 51/PUN/2021[2014-15]Status: Disposed25/2/2022AY 2014-15

M/S. CHEMETALL INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE -1(1), PUNE

ITA 1535/PUN/2017[2013-14]Status: Disposed24/2/2022AY 2013-14

INCOME-TAX OFFICER, JALGAON vs PRAMOD BHAICHAND RAISONI, JALGAON

ITA 1397/PUN/2017[2011-12]Status: Disposed24/2/2022AY 2011-12

M/S. CHEMETALL RAI INDIA LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE

ITA 1542/PUN/2017[2012-13]Status: Disposed24/2/2022AY 2012-13

INCOME-TAX OFFICER, JALGAON vs PRAMOD BHAICHAND RAISONI, JALGAON

ITA 1398/PUN/2017[2012-13]Status: Disposed24/2/2022AY 2012-13

SMT. SANGEETA GANPATI JADHAV,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -4, PUNE

ITA 463/PUN/2020[2015-16]Status: Disposed23/2/2022AY 2015-16

MULAY CONSTRUCTION PRIVATE LIMITED,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, AURANGABAD

ITA 1011/PUN/2017[2013-14]Status: Disposed23/2/2022AY 2013-14

SMT. SUNITA ASHOK KHOT,PUNE vs INCOME-TAX OFFICER, WARD -2(5), PUNE

ITA 464/PUN/2020[2015-16]Status: Disposed23/2/2022AY 2015-16

VENUGOPAL FOODS PVT.LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA

ITA 409/PUN/2019[2008-09]Status: Disposed23/2/2022AY 2008-09

SADANAND BHIMASHAKAR UTAGE,LATUR vs INCOME-TAX OFFICER, WARD - 2, LATUR

ITA 872/PUN/2019[2012-13]Status: Disposed22/2/2022AY 2012-13

NIWAS SPINNING MILLS, LTD,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SOLAPUR

ITA 1487/PUN/2018[2015-16]Status: Disposed22/2/2022AY 2015-16

LEELAVATI VIJAYKUMAR KOTECHA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,

ITA 1297/PUN/2016[2012-13]Status: Disposed22/2/2022AY 2012-13

ASHOK MOTILAL KATARIYA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX,

ITA 1252/PUN/2016[2007-08]Status: Disposed22/2/2022AY 2007-08

M/S. KIRLOSKAR INTEGRATED TECHNOLOGIES PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(3), PUNE

ITA 2/PUN/2019[2014-15]Status: Disposed18/2/2022AY 2014-15

ATLAS COPCO (INDIA) LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE

ITA 345/PUN/2017[2012-13]Status: Disposed18/2/2022AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, PUNE vs ATLAS COPCO (INDIA) LTD, PUNE

ITA 302/PUN/2017[2012-13]Status: Disposed18/2/2022AY 2012-13

SMT BEENA SHAMMI CHAUDHARI,PUNE vs ITO., WARD 6(4), PUNE

ITA 1849/PUN/2018[2009-10]Status: Disposed17/2/2022AY 2009-10

M/S NORTON LIFE LOCK (I) P LTD (FORMERLY KNOWN AS SYMANTEC SOFTWARE INDIA PVT.LTD,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, NFAC, DELHI

ITA 344/PUN/2021[2016-17]Status: Disposed16/2/2022AY 2016-17