← All Benches
ITAT Pune Bench
17,219 judgments
BAPURAO RAMKISHAN KAGNE,AURANGABAD vs INCOME-TAX OFFICER, WARD - 3(2), AURANGABAD
ITA 1513/PUN/2018[2008-09]Status: Heard3/3/2022AY 2008-09
BHAUSAHEB BIRAJDAR NAGARI SAHAKARI BANK LTD.,OSMANABAD vs DIRECTOR OF INCOME-TAX,
ITA 1378/PUN/2016[2015-16]Status: Disposed3/3/2022AY 2015-16
DIGVIJAY G NAGRANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 2(3), PUNE, PUNE
ITA 262/PUN/2021[2004-05]Status: Disposed2/3/2022AY 2004-05
DIGVIJAY G NAGRANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 2(3), PUNE, PUNE
ITA 261/PUN/2021[2003-04]Status: Disposed2/3/2022AY 2003-04
KAILASH KANHAIYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 631/PUN/2015[2010-11]Status: Disposed2/3/2022AY 2010-11
DIGVIJAY G NAGRANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 2(3), PUNE, PUNE
ITA 260/PUN/2021[2002-03]Status: Disposed2/3/2022AY 2002-03
DIGVIJAY G NAGRANI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX CENTRAL CIRCLE 2(3), PUNE, PUNE
ITA 259/PUN/2021[2001-02]Status: Heard2/3/2022AY 2001-02
NALCO WATER INDIA LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -2, PUNE
ITA 1892/PUN/2018[2014-15]Status: Disposed2/3/2022AY 2014-15
SUNIL KANHAIYALAL GIDWANI,SANGLI vs ASSISTANT COMMISSIONER OF INCOME TAX, SANGLI
ITA 326/PUN/2017[2010-11]Status: Disposed2/3/2022AY 2010-11
SHRI RAMESH SAKHARAM PATIL,SWARGATE vs INCOME TAX OFFICER, WARD - 1(1), KOLHAPUR
ITA 23/PUN/2020[2011-12]Status: Disposed1/3/2022AY 2011-12
VIKAS SAHAKARI BANK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR
ITA 1000/PUN/2019[2009-10]Status: Disposed1/3/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs ROMAX SOLUTIONS PRIVATE LIMITED, PUNE
ITA 1620/PUN/2017[2009-10]Status: Disposed1/3/2022AY 2009-10
M/S. KORDE & KORDE,KOLHAPUR vs INCOME-TAX OFFICER, WARD 1(1), KOLHAPUR
ITA 404/PUN/2020[2008-09]Status: Disposed1/3/2022AY 2008-09
GANGARAM ANANDRAM LAD,JALNA vs ITO, WARD 1(3), JALNA
ITA 2115/PUN/2019[2008-09]Status: Disposed1/3/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE vs MAKARAND AVINASH PHALAK, PUNE
ITA 2664/PUN/2017[2014-15]Status: Disposed1/3/2022AY 2014-15
SITARAM SHETTY,( LEGAL HEIR OF SMT. PREMA SHETTY),PUNE vs JOINT COMMISSIONER OF INCOME TAX,
ITA 2656/PUN/2016[B.P: 1997-98 to 2003-04]Status: Disposed28/2/2022
CHHATRAPATI VIDYALAYA MAJALGAON,MAJALGAON vs DCIT., CPC-TDS, GHAZIABAD
ITA 53/PUN/2021[2015-16 (Qtr- 1)]Status: Disposed25/2/2022
CHHATRAPATI VIDYALAYA MAJALGAON,MAJALGAON vs DCIT., CPC-TDS, GHAZIABAD
ITA 55/PUN/2021[2015-16 (Qtr- 3)]Status: Disposed25/2/2022
CHHATRAPATI VIDYALAYA MAJALGAON,MAJALGAON vs DCIT., CPC-TDS, GHAZIABAD
ITA 52/PUN/2021[2014-15 (Qtr-2)]Status: Disposed25/2/2022
CHHATRAPATI VIDYALAYA MAJALGAON,MAJALGAON vs DCIT., CPC-TDS, GHAZIABAD
ITA 50/PUN/2021[2013-14 (Qtr-3)]Status: Disposed25/2/2022
