← All Benches
ITAT Pune Bench
17,219 judgments
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1582/PUN/2016[2000-01]Status: Heard8/3/2022AY 2000-01
GIRISH B. CHAUDHARI, L/H. OF BHAGWAT N CHAUDHARI,JALGAON vs INCOME-TAX OFFICER, NASHIK
ITA 1132/PUN/2017[2011-12]Status: Disposed8/3/2022AY 2011-12
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1586/PUN/2016[2004-05]Status: Heard8/3/2022AY 2004-05
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1581/PUN/2016[1999-2000]Status: Heard8/3/2022AY 1999-2000
MRS MINAKSHI SHIVKUMAR BANSAL,PUNE vs PRINCIPAL COMMISSIONER OFINCOME-TAX -6, PUNE
ITA 345/PUN/2021[2015-16]Status: Disposed7/3/2022AY 2015-16
SHRI. MAKARAND KHANDERAO SUMANT,PUNE vs INCOME-TAX OFFICER, WARD -5(5), PUNE
ITA 468/PUN/2020[2015-16]Status: Heard7/3/2022AY 2015-16
DR. SHRI. GURUNATH SHANKARAPPA WACHECH,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1 (2), SOLAPUR
ITA 1445/PUN/2019[2011-12]Status: Disposed7/3/2022AY 2011-12
M/S. KASTURI RASHI DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 1961/PUN/2017[2007-08]Status: Disposed7/3/2022AY 2007-08
SHANTANU ASHOK SATBHAI,KOPERGAON, AHMEDNAGAR vs INCOME-TAX OFFICER, WARD-2, AHMEDNAGAR
ITA 90/PUN/2021[2013-14]Status: Disposed7/3/2022AY 2013-14
TUKARAM R. SHINDE,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1 (4), KOLHAPUR
ITA 384/PUN/2020[2009-10]Status: Disposed7/3/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS) CIRCLE, PUNE vs AUDYOGIK SHIKSHAN MANDAL, PUNE
ITA 361/PUN/2019[2002-03]Status: Pending7/3/2022AY 2002-03
AMAR SHITAL BAGI,PUNE vs INCOME TAX OFFICE, WARD -2 (1), KOLHAPUR
ITA 1115/PUN/2019[2014-15]Status: Heard7/3/2022AY 2014-15
OSWAL BANDHU SAMAJ,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 907/PUN/2017[2010-11]Status: Disposed7/3/2022AY 2010-11
GANESH ANANDRAO SATALE,SANGLI vs INCOME-TAX OFFICER, WARD - 1(3), SANGLI
ITA 3072/PUN/2017[2009-10]Status: Disposed7/3/2022AY 2009-10
M/S. ADVIK HI-TECH PRIAVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1574/PUN/2017[2005-06]Status: Disposed7/3/2022AY 2005-06
M/S. RAJESH NIRANJAN SHAH,PUNE vs INCOME-TAX OFFICER, WARD - 7(5), PUNE
ITA 2358/PUN/2017[2010-11]Status: Disposed4/3/2022AY 2010-11
RAJESH NIRANJAN SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1454/PUN/2017[2010-11]Status: Disposed4/3/2022AY 2010-11
THE JANALAXMI COOPERATIVE BANK LIMITED,NASHIK vs ACIT CIRCLE 1, NASHIK
ITA 54/PUN/2020[2014-15]Status: Disposed3/3/2022AY 2014-15
PRALHAD NARAYAN KARDILE,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, AURANGABAD
ITA 707/PUN/2019[2015-16]Status: Heard3/3/2022AY 2015-16
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -7, PUNE vs UTKARSH BALASAHEB PATIL, PUNE
ITA 775/PUN/2018[2013-14]Status: Disposed3/3/2022AY 2013-14
