← All Benches
ITAT Pune Bench
17,219 judgments
KIRLOSKAR INDUSTRIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14 (5), PUNE
ITA 268/PUN/2018[2014-15]Status: Disposed11/3/2022AY 2014-15
GOEL GANGA CONSTRUCTION,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE
ITA 2138/PUN/2017[2008-09]Status: Disposed11/3/2022AY 2008-09
SANKET INDUSTRIES LIMITED,AURANGABAD vs INCOME-TAX OFFICER, WARD - 2, JALNA
ITA 1958/PUN/2017[2012-13]Status: Disposed11/3/2022AY 2012-13
SANKET INDUSTRIES LIMITED,AURANGABAD vs INCOME-TAX OFFICER, WARD - 1(3), JALNA
ITA 1957/PUN/2017[2011-12]Status: Disposed11/3/2022AY 2011-12
KIRLOSKAR INDUSTRIES LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1383/PUN/2017[2012-13]Status: Disposed11/3/2022AY 2012-13
MADHUKAR NARAYAN PATIL,RAIGAD vs INCOME-TAX OFFICER, PANVEL
ITA 1350/PUN/2017[2008-09]Status: Disposed11/3/2022AY 2008-09
SHARAD NAMDEO GAWADE,PUNE vs INCOME-TAX OFFICER, WARD - 9(2), PUNE
ITA 1436/PUN/2018[2013-14]Status: Heard10/3/2022AY 2013-14
SMART CARD IT SOLUTIONS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 2898/PUN/2017[2012-13]Status: Disposed10/3/2022AY 2012-13
SH DEEPAK MARUTI CHAVAN,SANGLI vs INCOME-TAX OFFICER WARD 1(1), SANGLI
ITA 544/PUN/2021[2014-15]Status: Heard10/3/2022AY 2014-15
SOU. KANTADEVI V.OSWAL,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI
ITA 2217/PUN/2017[2013-14]Status: Disposed10/3/2022AY 2013-14
VIJAY NARAYAN GAIKWAD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 1341/PUN/2018[2012-13]Status: Disposed9/3/2022AY 2012-13
K D CONTRUCTION UNIT 1,PUNE vs INCOME-TAX OFFICER, WARD 7(1), PUNE
ITA 298/PUN/2020[2013-14]Status: Heard9/3/2022AY 2013-14
DINESH RAGHUNATH PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 2 (2), KOLHAPUR
ITA 845/PUN/2019[2014-15]Status: Heard9/3/2022AY 2014-15
GURKANWARPAL KIRPAL SINGH,PUNE vs INCOME-TAX OFFICER, WARD - 14(3), PUNE
ITA 1968/PUN/2018[2013-14]Status: Disposed9/3/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX vs CLARION TECHNOLOGIES PVT. LTD., PUNE
ITA 423/PUN/2016[2011-12]Status: Disposed9/3/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX vs CLARION TECHNOLOGIES PVT. LTD., PUNE
ITA 422/PUN/2016[2010-11]Status: Disposed9/3/2022AY 2010-11
SHUBHAM INDUSTRIES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1978/PUN/2017[2012-13]Status: Disposed8/3/2022AY 2012-13
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1585/PUN/2016[2003-04]Status: Heard8/3/2022AY 2003-04
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1584/PUN/2016[2002-03]Status: Heard8/3/2022AY 2002-03
MRS. PUSHPA D. PATIL,SATARA vs INCOME-TAX OFFICER,
ITA 1583/PUN/2016[2001-02]Status: Heard8/3/2022AY 2001-02
