← All Benches
ITAT Pune Bench
17,219 judgments
VANDANA MARUTI PATHARE,PUNE vs INCOME-TAX OFFICER, WARD - 2(3), PUNE
ITA 2223/PUN/2017[2011-12]Status: Disposed16/3/2022AY 2011-12
M/S. PRASANNA TRANSPORT NETWORK PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 612/PUN/2019[2014-15]Status: Heard16/3/2022AY 2014-15
PRABHAKAR TRIMBAKRAO DAMKONDWAR,NANDED vs ITO WARD-3, NANDED
ITA 1855/PUN/2019[2015-16]Status: Disposed16/3/2022AY 2015-16
KISHOR TRIMBAKRAO DAMKONDWAR,NANDED vs ITO WARD-3, NANDED
ITA 1853/PUN/2019[2015-16]Status: Disposed16/3/2022AY 2015-16
SMT. BATUL MOHAMMAD SAYED,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 452/PUN/2017[2009-10]Status: Disposed16/3/2022AY 2009-10
M/S. SHYAM TRADING COMPANY,BEED vs INCOME-TAX OFFICER, WARD – 2, BEED
ITA 2706/PUN/2017[2014-15]Status: Disposed16/3/2022AY 2014-15
LATE SHRI SAIFULLA ABUBAKAR INAMDAR,(L/H IIAHI SAIFULLA ABUBAKAR,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 174/PUN/2017[2009-10]Status: Disposed16/3/2022AY 2009-10
M/S. HARIOM ASSOCIATES,RAIGAD vs INCOME-TAX OFFICER,
ITA 1516/PUN/2016[2009-10]Status: Disposed15/3/2022AY 2009-10
NIVRUTISHETH GRAMIN BIGARSHETI SAHAKARI PAT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 10(5), PUNE
ITA 1502/PUN/2018[2015-16]Status: Disposed15/3/2022AY 2015-16
YOGESH PARASHRAM PANGARKAR,PUNE vs INCOME-TAX OFFICER, WARD - 11(2), PUNE
ITA 1162/PUN/2018[2013-14]Status: Disposed15/3/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE vs M/S. ALFA LAVAL INDIA LTD, PUNE
ITA 2173/PUN/2017[2003-04]Status: Disposed15/3/2022AY 2003-04
EDEN EDUCATION AND RESEARCH INSTITUTE,AURANGABAD vs CIT, EXEMPTION, PUNE
ITA 201/PUN/2021[-]Status: Disposed15/3/2022
NARESH DULICHAND GOENKA,NANDED vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -NANDED, NANDED
ITA 1844/PUN/2018[2010-11]Status: Disposed15/3/2022AY 2010-11
SACHIN GOPALDAS TOTALE,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, JALGAON
ITA 2613/PUN/2017[2011-12]Status: Disposed15/3/2022AY 2011-12
BHAGYALAXMI NAGRI SAHAKARI PATHSANTHA MERYADIT,NASHIK vs DEPUTY CIT/CIT/ITO, NEAC, DELHI
ITA 706/PUN/2021[2018-19]Status: Disposed14/3/2022AY 2018-19
BHAGYALAXMI NAGRI SAHAKARI PATHSANTHA MERYADIT,NASHIK vs DEPUTY CIT/CIT/ITO, NEAC, DELHI
ITA 705/PUN/2021[2017-18]Status: Disposed14/3/2022AY 2017-18
ASHOK NARAYAN BHOSALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1501/PUN/2017[2013-14]Status: Disposed14/3/2022AY 2013-14
RATANLAL C. BAFNA,JALGAON vs JOINT COMMISSIONER OF INCOME-TAX, JALGAON
ITA 4/PUN/2016[2010-11]Status: Disposed14/3/2022AY 2010-11
KIRLOSKAR INDUSTRIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 267/PUN/2018[2013-14]Status: Disposed11/3/2022AY 2013-14
KIRLOSKAR INDUSTRIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 787/PUN/2017[2011-12]Status: Disposed11/3/2022AY 2011-12
