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ITAT Pune Bench
17,219 judgments
DHAIRYASHEEL PRALHAD PAWAR,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR
ITA 310/PUN/2017[2012-13]Status: Disposed21/3/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTION) CIRCLE, PUNE vs SHRI BALAJI SOCIETY, PUNE
ITA 2438/PUN/2017[2013-14]Status: Disposed21/3/2022AY 2013-14
THOUWFEEQ FISH MEAL & OIL COMPANY PVT.LTD,RATNAGIRI vs ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI
ITA 2322/PUN/2017[2009-10]Status: Disposed21/3/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs INDUS HEALTH PLUS PRIVATE LIMITED, PUNE
ITA 1941/PUN/2017[2014-15]Status: Disposed21/3/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11, PUNE vs INDUS HEALTH PLUS PRIVATE LIMITED, PUNE
ITA 1470/PUN/2017[2013-14]Status: Disposed21/3/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs M/S.LAXMI CIVIL ENGINEERING SERVICES PRIVATE LIMITED, KOLHAPUR
ITA 2519/PUN/2016[2013-14]Status: Disposed21/3/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, KOLHAPUR vs M/S.LAXMI CIVIL ENGINEERING SERVICES PRIVATE LIMITED, KOLHAPUR
ITA 2518/PUN/2016[2012-13]Status: Disposed21/3/2022AY 2012-13
KHANDESH BUILDERS LTD. vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 268/PUN/2015[2008-09]Status: Disposed21/3/2022AY 2008-09
MRS JYOTI DEEPAK KHOPADE,PUNE vs INCOME-TAX OFFICER, WARD 5(4), PUNE
ITA 142/PUN/2022[2010-11]Status: Disposed21/3/2022AY 2010-11
JAYLEE BIOTECH PVT.LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC -TDS, GHAZIABAD
ITA 359/PUN/2019[2014-15]Status: Disposed21/3/2022AY 2014-15
JAYLEE BIOTECH PVT.LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC -TDS, GHAZIABAD
ITA 358/PUN/2019[2013-14]Status: Disposed21/3/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE vs E-GAIN COMMUNICATIONS PVT.LTD, PUNE
ITA 2618/PUN/2017[2013-14]Status: Disposed21/3/2022AY 2013-14
SURESH DURGAPRASAD AGRAWAL,JALNA vs INCOME -TAX OFFICER, JALNA
ITA 1426/PUN/2017[2006-07]Status: Disposed21/3/2022AY 2006-07
CHHAYA VILAS DENGLE vs INCOME-TAX OFFICER,
ITA 2462/PUN/2016[2012-13]Status: Disposed21/3/2022AY 2012-13
S M AUTO ENGINEERING PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2(3), PUNE
ITA 1952/PUN/2018[2014-15]Status: Disposed17/3/2022AY 2014-15
SAYEED SALIM DANGE,SATARA vs INCOME TAX OFFICE, WARD-4, SATARA
ITA 211/PUN/2020[2014-15]Status: Disposed16/3/2022AY 2014-15
PRABHAKAR TRIMBAKRAO DAMKONDWAR,NANDED vs ITO WARD-3, NANDED
ITA 1854/PUN/2019[2014-15]Status: Disposed16/3/2022AY 2014-15
SATISH ZUMBERLAL FIRODIA,AHMEDNAGAR vs INCOME TAX OFFICER, AHMEDNAGAR
ITA 669/PUN/2017[2011-12]Status: Disposed16/3/2022AY 2011-12
JINAP ALIAS JAINABI ABUBAKAR INAMDAR,KOLHAPUR vs INCOME TAX OFFICER, KOLHAPUR
ITA 451/PUN/2017[2009-10]Status: Disposed16/3/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 3, AURANGABAD vs M/S. SHYAM TRADING COMPANY, BEED
ITA 2529/PUN/2017[2014-15]Status: Disposed16/3/2022AY 2014-15
