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ITAT Pune Bench
17,219 judgments
BIZ SECURE LABS PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 460/PUN/2017[2012-13]Status: Disposed28/3/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs BIZ SECURE LABS PVT.LTD, PUNE
ITA 2622/PUN/2017[2013-14]Status: Disposed28/3/2022AY 2013-14
PRAMOD HANSRAJ GANDHI,RAIGAD vs DEPUTY COMMISSIONER OF INCOME-TAX, PANVEL CIRCLE, PANVEL
ITA 1295/PUN/2018[2015-16]Status: Disposed25/3/2022AY 2015-16
ASSOCIATION OF CONSULTING CIVIL ENGINEERS,SOLAPUR vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 466/PUN/2019[N.A]Status: Disposed24/3/2022
HUTATMA KISAN AHIR SAHAKARI SAKHAR KARKHANA LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 2766/PUN/2017[2014-15]Status: Disposed24/3/2022AY 2014-15
INCOME-TAX OFFICER, WARD - 14 (3), PUNE vs JEEVAN POPATLAL BHALIYA, PUNE
ITA 1635/PUN/2017[2009-10]Status: Disposed24/3/2022AY 2009-10
KISANLALJI SARDA EDUCATION AND RESEARCH FOUNDATION,NASHIK vs CIT ( EXEMPTIONS), PUNE
ITA 1945/PUN/2019[2019-20]Status: Disposed23/3/2022AY 2019-20
DHANRAJ CHHAGANLAL SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1802/PUN/2017[2014-15]Status: Disposed23/3/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE vs SUBHASH S. GOEL, PUNE
ITA 1532/PUN/2017[2009-10]Status: Disposed23/3/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs DHANRAJ CHHAGANLAL SHAH, PUNE
ITA 2027/PUN/2017[2014-15]Status: Disposed23/3/2022AY 2014-15
RACOLD THERMO PRIVATE LIMITED (FORMERLY KNOWN AS RACOLD THERMO LIMITED),PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2920/PUN/2016[2009-10]Status: Disposed22/3/2022AY 2009-10
PRAKASH HIRAMAN CHAUDHARY,NASHIK vs INCOME-TAX OFFICER, WARD - 2, MALEGAON
ITA 943/PUN/2018[2014-15]Status: Disposed22/3/2022AY 2014-15
RACOLD THERMO PRIVATE LIMITED (FORMERLY KNOWN AS RACOLD THERMO LIMITED),PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 499/PUN/2017[2011-12]Status: Disposed22/3/2022AY 2011-12
KASTURILAL SARDARILAL LUTHRA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 391/PUN/2017[2002-03]Status: Disposed22/3/2022AY 2002-03
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR vs M/S. BEEKAY ENTERPRISES, SOLAPUR
ITA 1687/PUN/2017[2010-11]Status: Disposed22/3/2022AY 2010-11
VIPUL NIRANJAN SHAH,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 1453/PUN/2017[2010-11]Status: Disposed22/3/2022AY 2010-11
SUNITA SURESH JADHAV,PUNE vs INCOME-TAX OFFICER, WARD 14(2), PUNE
ITA 112/PUN/2022[2017-18]Status: Disposed21/3/2022AY 2017-18
JAYLEE BIOTECH PVT.LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC -TDS, GHAZIABAD
ITA 357/PUN/2019[2013-14]Status: Disposed21/3/2022AY 2013-14
JAYLEE BIOTECH PVT.LTD,AURANGABAD vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC -TDS, GHAZIABAD
ITA 356/PUN/2019[2013-14]Status: Disposed21/3/2022AY 2013-14
DNYNOBA SHIVRAM BARURE,LATUR vs INCOME TAX OFFICER, LATUR
ITA 503/PUN/2017[2007-08]Status: Disposed21/3/2022AY 2007-08