← All Benches
ITAT Pune Bench
17,219 judgments
AJIT CHINTAMAN KARVE,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1286/PUN/2017[2000-01]Status: Disposed31/3/2022AY 2000-01
MITESH NITIN SHAH,DHULE vs INCOME-TAX OFFICER, WARD- 1, DHULE
ITA 84/PUN/2022[2017-18]Status: Disposed30/3/2022AY 2017-18
SUNIL KISANRAO BAGUL,NASHIK vs THE INCOME TAX OFFICER, WARD 1(1), NASHIK
ITA 59/PUN/2022[2017-18]Status: Disposed30/3/2022AY 2017-18
CHANDRAKANT LAXMAN JADHAV,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1202/PUN/2017[2007-08]Status: Disposed30/3/2022AY 2007-08
SUBHASH ANANDRAM JAISINGHANI,PUNE vs INCOME-TAX OFFICER, WARD - 8 (2), PUNE
ITA 392/PUN/2019[2014-15]Status: Heard30/3/2022AY 2014-15
SUBHASHCHANDRA R CHECHANI,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1, AURANGABAD
ITA 157/PUN/2022[2012-13]Status: Heard29/3/2022AY 2012-13
URMILA MADHUMAR VED,PUNE vs ITO WARD 14(3), PUNE
ITA 1891/PUN/2019[2010-11]Status: Disposed29/3/2022AY 2010-11
TIBCO SOFTWARE B.V.,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, (IT), CIRCLE - 2, PUNE
ITA 2979/PUN/2017[2014-15]Status: Disposed29/3/2022AY 2014-15
SAHYADRI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 2255/PUN/2017[2013-14]Status: Disposed29/3/2022AY 2013-14
SAHYADRI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1(4), KOLHAPUR
ITA 2254/PUN/2017[2012-13]Status: Disposed29/3/2022AY 2012-13
SUBHASHCHANDRA R CHECHANI,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 1, AURANGABAD
ITA 158/PUN/2022[2012-13]Status: Heard29/3/2022AY 2012-13
HARAKCHAND DEOJI SHAH,KOREGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX (CIR), SATARA
ITA 155/PUN/2021[2019-20]Status: Heard29/3/2022AY 2019-20
HARAKCHAND DEOJI SHAH,KOREGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX (CIR), SATARA
ITA 154/PUN/2021[2018-19]Status: Heard29/3/2022AY 2018-19
SUGANDHARAO D. ADHAV,AHMEDNAGAR vs INCOME TAX OFFICER WARD 1, AHMEDNAGAR
ITA 658/PUN/2020[2016-17]Status: Disposed29/3/2022AY 2016-17
BALKRISHNA BABAN KAMTHE,PUNE vs INCOME-TAX OFFICER, WARD - 14 (4), PUNE
ITA 1813/PUN/2019[2008-09]Status: Disposed29/3/2022AY 2008-09
SAHYADRI SAHAKARI SAKHAR KARKHANA LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 2277/PUN/2017[2014-15]Status: Disposed29/3/2022AY 2014-15
ARUN KESHAVRAO NARWADE (HUF),AURANGABAD vs INCOME-TAX OFFICER,
ITA 1727/PUN/2015[2005-06]Status: Disposed29/3/2022AY 2005-06
BIZ SECURE LABS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 2604/PUN/2017[2014-15]Status: Disposed28/3/2022AY 2014-15
BIZ SECURE LABS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 2603/PUN/2017[2013-14]Status: Disposed28/3/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs M/S. BIZ SECURE LABS PVT.LTD, PUNE
ITA 2595/PUN/2017[2014-15]Status: Disposed28/3/2022AY 2014-15