← All Benches
ITAT Pune Bench
17,219 judgments
KIRLOSKAR FERROUS INDUSTRIES LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, PUNE
ITA 1167/PUN/2017[2012-13]Status: Disposed7/4/2022AY 2012-13
KIRLOSKAR FERROUS INDUSTRIES LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1166/PUN/2017[2011-12]Status: Disposed7/4/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX vs M/S. NAMRATA DEVELOPERS FLORA CITY, PUNE
ITA 1683/PUN/2016[2009-10]Status: Disposed7/4/2022AY 2009-10
M/S. NAMRATA DEVELOPERS FLORA CITY,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1678/PUN/2016[2009-10]Status: Disposed7/4/2022AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs SHARADA ERECTORS PRIVATE LIMITED., PUNE`
ITA 2043/PUN/2017[2013-14]Status: Disposed6/4/2022AY 2013-14
JAYANT VANECHAND VASA,SANGLI vs INCOME-TAX OFFICER,
ITA 982/PUN/2016[2007-08]Status: Disposed6/4/2022AY 2007-08
JAYANT VANECHAND VASA,SANGLI vs INCOME-TAX OFFICER,
ITA 981/PUN/2016[2006-07]Status: Disposed6/4/2022AY 2006-07
JAYANT VANECHAND VASA,SANGLI vs INCOME-TAX OFFICER,
ITA 979/PUN/2016[2004-05]Status: Disposed6/4/2022AY 2004-05
JAYANT VANECHAND VASA,SANGLI vs INCOME-TAX OFFICER,
ITA 978/PUN/2016[2003-04]Status: Disposed6/4/2022AY 2003-04
JAYANT VANECHAND VASA,SANGLI vs INCOME-TAX OFFICER,
ITA 980/PUN/2016[2005-06]Status: Disposed6/4/2022AY 2005-06
JAYANT VANECHAND VASA,SANGLI vs INCOME-TAX OFFICER,
ITA 977/PUN/2016[2002-03]Status: Disposed6/4/2022AY 2002-03
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. RENAISSANCE CULTIVATION LLP, PUNE
ITA 1416/PUN/2017[2013-14]Status: Disposed5/4/2022AY 2013-14
SONHIRA SAHAKARI SAKHAR KARKHANA LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 2558/PUN/2017[2011-12]Status: Disposed4/4/2022AY 2011-12
SONHIRA SAHAKARI SAKHAR KARKHANA LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 2557/PUN/2017[2010-11]Status: Disposed4/4/2022AY 2010-11
M/S. WALTER TOOLS INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 2711/PUN/2017[2013-14]Status: Disposed4/4/2022AY 2013-14
THYSSENKRUPP ELECTRICAL STEEL INDIA PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 624/PUN/2017[2012-13]Status: Disposed1/4/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE - 2(2), PUNE vs M/S SINHGAD TECHNICAL EDUCATION SOCIETY (TRUST), PUNE
ITA 1654/PUN/2017[2014-15]Status: Disposed1/4/2022AY 2014-15
REINSHAW METRLOGY SYSTEMS LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 1560/PUN/2017[2012-13]Status: Disposed1/4/2022AY 2012-13
PRABHAKAR MANJAJI THAKRE vs PRINCIPOAL C.I.T.-1, NAGPUR
ITA 230/NAG/2016[2011-12]Status: Disposed1/4/2022AY 2011-12
OMASAIRAM STEEL & ALLOYS PVT.LTD,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - JALNA, JALNA
ITA 2283/PUN/2017[2006-07]Status: Disposed31/3/2022AY 2006-07
