← All Benches
ITAT Pune Bench
17,219 judgments
COCA COLA INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1258/PUN/2003[1998-99]Status: Disposed20/4/2022AY 1998-99
NORTONLIFELOCK INDIA PRIVATE LTD., (FORMERLY KNOWN AS SYMANTEC SOFTWARE INDIA PVT.LTD,),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 2077/PUN/2019[2015-16]Status: Disposed19/4/2022AY 2015-16
KANAL S. SHAH,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(1), PUNE
ITA 921/PUN/2018[2012-13]Status: Heard19/4/2022AY 2012-13
SAS RESEARCH AND DEVELOPMENT (INDIA) PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 1959/PUN/2018[2014-15]Status: Disposed19/4/2022AY 2014-15
BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1655/PUN/2015[2007-08]Status: Disposed19/4/2022AY 2007-08
SUVARNA R. SHAH,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(1), PUNE
ITA 920/PUN/2018[2012-13]Status: Heard19/4/2022AY 2012-13
SUVARNA D SHAH,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2(1), PUNE
ITA 919/PUN/2018[2012-13]Status: Heard19/4/2022AY 2012-13
JAIMIN SHAH,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,CENTRAL CIRCLE -2(1), PUNE
ITA 918/PUN/2018[2012-13]Status: Heard19/4/2022AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX vs BAJAJ ALLIANZ GENERAL INSURANCE COMPANY LTD., PUNE
ITA 1645/PUN/2015[2007-08]Status: Disposed19/4/2022AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -5, PUNE vs RIETER INDIA PVT.LTD, PUNE
ITA 979/PUN/2019[2009-10]Status: Disposed12/4/2022AY 2009-10
KIRLOSKAR FERROUS INDUSTRIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 708/PUN/2018[2012-13]Status: Disposed12/4/2022AY 2012-13
M/S. DREAM PLAST INDIA PVT.LTD,PUNE vs PR. COMMISSIONER OF INCOME-TAX -5, PUNE
ITA 1445/PUN/2018[2015-16]Status: Disposed12/4/2022AY 2015-16
S.M. MASKE,SANGOLA vs PR.. COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 125/PUN/2021[2016-17]Status: Disposed12/4/2022AY 2016-17
INCOME-TAX OFFICER, WARD - 1, AHMEDNAGAR vs SACHIN TUKARAM JADHAV, AHMEDNAGAR
ITA 1113/PUN/2019[2011-12]Status: Disposed12/4/2022AY 2011-12
KIRLOSKAR FERROUS INDUSTRIES LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 707/PUN/2018[2011-12]Status: Disposed12/4/2022AY 2011-12
LUMAX AUTO TECHNOLOGIES LTD,PUNE vs INCOME-TAX OFFICER, WARD - 9(5), PUNE
ITA 1902/PUN/2018[2015-16]Status: Disposed11/4/2022AY 2015-16
KISHOR NAMDEO JADHAV,PUNE vs INCOME-TAX OFFICER, WARD - 6(3), PUNE
ITA 1735/PUN/2017[2013-14]Status: Disposed8/4/2022AY 2013-14
M/S. SHUBHAM INDUSTRIES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1887/PUN/2018[2013-14]Status: Disposed8/4/2022AY 2013-14
THE BRIHAN MAHARASHTRA SUGAR SYNDICATE LTD,PUNE vs INCOME-TAX OFFICER, WARD - 7(2), PUNE
ITA 2778/PUN/2017[2014-15]Status: Disposed8/4/2022AY 2014-15
M/S. GREAT FORTUNE INVESTMENTS AND INFRASTRUCTURE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK
ITA 2325/PUN/2017[2014-15]Status: Disposed8/4/2022AY 2014-15