← All Benches
ITAT Pune Bench
17,219 judgments
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE vs M/S. POONA CLUB LTD, PUNE
ITA 1939/PUN/2017[2013-14]Status: Disposed20/4/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. POONA CLUB LTD., PUNE
ITA 1238/PUN/2017[2012-13]Status: Disposed20/4/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. POONA CLUB LTD., PUNE
ITA 1237/PUN/2017[2011-12]Status: Disposed20/4/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. POONA CLUB LTD., PUNE
ITA 1235/PUN/2017[2008-09]Status: Disposed20/4/2022AY 2008-09
SIDDHESHWAR INDUSTRIES PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 760/PUN/2016[2008-09]Status: Disposed20/4/2022AY 2008-09
COCA-COLA INDIA PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 182/PUN/2004[1999-2000]Status: Disposed20/4/2022AY 1999-2000
M/S. RATHOD INDUSTRIES,KOLHAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 198/PUN/2019[2011-12]Status: Disposed20/4/2022AY 2011-12
LOKNETE BALASAHEB DESAI SAHAKARI SAKHAR KARKHANA LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 635/PUN/2018[2013-14]Status: Disposed20/4/2022AY 2013-14
LOKNETE BALASAHEB DESAI SAHAKARI SAKHAR KARKHANA LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 633/PUN/2018[2011-12]Status: Disposed20/4/2022AY 2011-12
POONA CLUB LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 895/PUN/2017[2012-13]Status: Disposed20/4/2022AY 2012-13
POONA CLUB LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 894/PUN/2017[2011-12]Status: Disposed20/4/2022AY 2011-12
POONA CLUB LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 893/PUN/2017[2009-10]Status: Disposed20/4/2022AY 2009-10
POONA CLUB LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 2242/PUN/2017[2014-15]Status: Disposed20/4/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE vs M/S. POONA CLUB LTD, PUNE
ITA 2221/PUN/2017[2014-15]Status: Disposed20/4/2022AY 2014-15
POONA CLUB LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 4, PUNE
ITA 1653/PUN/2017[2013-14]Status: Disposed20/4/2022AY 2013-14
PRIYA KISHOR JAGTIANI,NASHIK vs PR. COMMISSIONER OF INCOME TAX -1, NASHIK
ITA 1276/PUN/2017[2010-11]Status: Disposed20/4/2022AY 2010-11
PRIYA KISHOR JAGTIANI,NASHIK vs PR. COMMISSIONER OF INCOME TAX -1, NASHIK
ITA 1275/PUN/2017[2009-10]Status: Disposed20/4/2022AY 2009-10
PRIYA KISHOR JAGTIANI,NASHIK vs PR. COMMISSIONER OF INCOME TAX -1, NASHIK
ITA 1274/PUN/2017[2008-09]Status: Disposed20/4/2022AY 2008-09
ASSISTANT COMMISSIONER OF INCOME TAX, PUNE vs M/S. POONA CLUB LTD., PUNE
ITA 1236/PUN/2017[2009-10]Status: Disposed20/4/2022AY 2009-10
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs COCA-COLA INDIA PVT. LTD., PUNE
ITA 237/PUN/2004[199-2000]Status: Disposed20/4/2022