← All Benches
ITAT Pune Bench
17,219 judgments
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1229/PUN/2019[2015-16 (26Q-Q4)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1228/PUN/2019[2015-16 (26Q-Q3)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1227/PUN/2019[2015-16 (26Q-Q3)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1225/PUN/2019[2015-16 (26Q-Q1)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1224/PUN/2019[2015-16 (24Q-Q4)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1223/PUN/2019[2015-16 (24Q-Q3)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1222/PUN/2019[2015-16 (24Q-Q2)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1221/PUN/2019[2015-16 (24Q-Q1)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1220/PUN/2019[2014-15 (26Q-Q4)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1219/PUN/2019[2014-15 (26Q-Q3)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1214/PUN/2019[2011-12 (26Q-Q2)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1213/PUN/2019[2011-12 (26Q-Q1)]Status: Disposed21/4/2022
PARTHRAJ DEVELOPERS PRIVATE LIMITED,NASHIK vs PR COMMISSIONER OF INCOME-TAX -1, NASHIK
ITA 138/PUN/2021[2016-17]Status: Heard20/4/2022AY 2016-17
M/S. VENKATESH ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 222/PUN/2019[2015-16]Status: Disposed20/4/2022AY 2015-16
M/S. BELVALKAR HOUSING DEVELOPMENT,PUNE vs INCOME-TAX OFFICER, WARD - 3 (1), PUNE
ITA 209/PUN/2019[2012-13]Status: Disposed20/4/2022AY 2012-13
LOKNETE BALASAHEB DESAI SAHAKARI SAKHAR KARKHANA LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 636/PUN/2018[2014-15]Status: Disposed20/4/2022AY 2014-15
LOKNETE BALASAHEB DESAI SAHAKARI SAKHAR KARKHANA LTD,SATARA vs DEPUTY COMMISSIONER OF INCOME-TAX, SATARA CIRCLE, SATARA
ITA 634/PUN/2018[2012-13]Status: Disposed20/4/2022AY 2012-13
POONA CLUB LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 892/PUN/2017[2008-09]Status: Disposed20/4/2022AY 2008-09
POONA CLUB LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 891/PUN/2017[2007-08]Status: Disposed20/4/2022AY 2007-08
POONA CLUB LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 890/PUN/2017[2006-07]Status: Disposed20/4/2022AY 2006-07
