← All Benches
ITAT Pune Bench
17,219 judgments
RAJARAMBAPU PATIL SSK LTD,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1867/PUN/2017[2012-13]Status: Disposed22/4/2022AY 2012-13
SMT. JYOTI ASHOK KOTECHA vs C.I.T.-(CENTRAL), NAGPUR
ITA 258/NAG/2015[2011-12]Status: Disposed22/4/2022AY 2011-12
SMT. MEENA DILIP KOTECHA vs C.I.T.-(CENTRAL), NAGPUR
ITA 257/NAG/2015[2011-12]Status: Disposed22/4/2022AY 2011-12
M/S. VEREMAX GLAZING AND WINDOWS SYSTEMS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 10 (1), PUNE
ITA 1238/PUN/2019[2012-13]Status: Disposed22/4/2022AY 2012-13
VIJAY ARVIND RAYKAR,PUNE vs INCOME-TAX OFFICER, WARD - 6(2), PUNE
ITA 3010/PUN/2017[2014-15]Status: Disposed22/4/2022AY 2014-15
MASSCORP LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1285/PUN/2017[2012-13]Status: Disposed22/4/2022AY 2012-13
RAM VITHAL CHIDRAWAR,NANDED vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - NANDED, NANDED
ITA 230/PUN/2019[2014-15]Status: Disposed21/4/2022AY 2014-15
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1231/PUN/2019[2016-17 (26Q-Q1)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1230/PUN/2019[2016-17 (24Q-Q4)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1226/PUN/2019[2015-16 (26Q,Q2)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1218/PUN/2019[2014-15 (26Q-Q2)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1217/PUN/2019[2014-15 (26Q-Q1)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1216/PUN/2019[2014-15 (24Q-Q4)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1215/PUN/2019[2013-14 (24Q-Q4)]Status: Disposed21/4/2022
SHREE CHHATRAPATI SHAHU SSK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, KOLHAPUR
ITA 249/PUN/2019[2015-16]Status: Disposed21/4/2022AY 2015-16
SHREE CHHATRAPATI SHAHU SSK LTD,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, KOLHAPUR
ITA 248/PUN/2019[2014-15]Status: Disposed21/4/2022AY 2014-15
MEGATECH POWER EQUIPMENTS PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 11(2), PUNE
ITA 223/PUN/2019[2009-10]Status: Disposed21/4/2022AY 2009-10
SHAHNAZ ALI MOHAMMAD SOMJEE L/H, LATE SHARI. TAJUDDIN M. SOMJEE,PUNE vs ADDL.COMMISSIONER OF INCOME-TAX, RANGE -2, PUNE
ITA 183/PUN/2019[2011-12]Status: Disposed21/4/2022AY 2011-12
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1233/PUN/2019[2016-17 (26Q-Q4)]Status: Disposed21/4/2022
SOPAN GAHINAJI LANKE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-GHAZIABAD, GHAZIABAD
ITA 1232/PUN/2019[2016-17 (26Q-Q2)]Status: Disposed21/4/2022