← All Benches
ITAT Pune Bench
17,219 judgments
MADHAV PANDHARINATH KANDE,LATUR vs INCOME-TAX OFFICER,
ITA 2584/PUN/2016[2013-14]Status: Disposed28/4/2022AY 2013-14
ASCENDAS IT PARK (PUNE) PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 966/PUN/2017[2013-14]Status: Disposed27/4/2022AY 2013-14
SHIVAJI RAMDAS SAKHARE,PUNE vs INCOME-TAX OFFICER, WARD - 2(4), PUNE
ITA 1567/PUN/2017[2012-13]Status: Disposed27/4/2022AY 2012-13
ASHOK VIJAYKUMAR KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1493/PUN/2015[2007-08]Status: Disposed27/4/2022AY 2007-08
ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA vs M/S. BHADRAMARUTI CONCOST PVT. LTD., JALNA
ITA 939/PUN/2017[2011-12]Status: Disposed27/4/2022AY 2011-12
INCOME-TAX OFFICER, WARD - 6(1), PUNE vs SHRINIWAS ENGINEERING AUTO COMPONENTS PVT.LTD, PUNE
ITA 2992/PUN/2017[2014-15]Status: Disposed27/4/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, RATNAGIRI CIRCLE, RATNAGIRI vs THE RATNAGIRI DISTRICT CENTRAL CO-OPERATIVE BANK LTD, RATNAGIRI
ITA 2465/PUN/2017[2014-15]Status: Disposed27/4/2022AY 2014-15
RAJESH SHRIRAM KASAT,PUNE vs ADDITIONAL COMMISSIONER OF INCOME-TAX,
ITA 516/PUN/2016[2005-06]Status: Disposed27/4/2022AY 2005-06
M/S. BAFNA BUILDERS & LAND DEVELOPERS,JALGAON vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 185/PUN/2015[2010-11]Status: Disposed27/4/2022AY 2010-11
ASHOK VIJAYKUMAR KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1494/PUN/2015[2012-13]Status: Disposed27/4/2022AY 2012-13
ASHOK VIJAYKUMAR KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1492/PUN/2015[2006-07]Status: Disposed27/4/2022AY 2006-07
LEELAVATI VIJAYKUMAR KOTECHA,JALGAON vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1296/PUN/2016[2010-11]Status: Disposed26/4/2022AY 2010-11
M/S. MAHAVIR CIVIL ENGINEERING & SERVICES PVT. LTD.,JALGAON vs PRINCIPAL COMMISSIONER OF INCOME-TAX (CENTRAL),
ITA 942/PUN/2016[2012-13]Status: Disposed26/4/2022AY 2012-13
SUMAN SHANKAR DESHMUKH,VIKHALE vs PR COMMISSIONER OF INCOME-TAX -4, PUNE
ITA 128/PUN/2021[2016-17]Status: Disposed25/4/2022AY 2016-17
APPASAHEB BABURAO LONKAR,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1367/PUN/2017[2011-12]Status: Disposed25/4/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, NASHIK vs SMT. TARADEVI RATANLAL BAFNA, JALGAON
ITA 108/PUN/2019[2015-16]Status: Disposed25/4/2022AY 2015-16
DELLIP V. KOTECHA,JALGAON vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 203/PUN/2016[2011-12]Status: Disposed25/4/2022AY 2011-12
WOCKHARDT LIMITED,AURANGABAD vs PR. COMMISSIONER OF INCOME-TAX -2, AURANGABAD
ITA 784/PUN/2019[2012-13]Status: Disposed22/4/2022AY 2012-13
M/S. VENKATESH BUILDERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 227/PUN/2019[2015-16]Status: Disposed22/4/2022AY 2015-16
MACHINDRA L. BODKE,PUNE vs INCOME-TAX OFFICER, WARD - 9(3), PUNE
ITA 2829/PUN/2017[2009-10]Status: Disposed22/4/2022AY 2009-10
