← All Benches
ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE vs COCA COLA INDIA PVT.LTD, PUNE
ITA 1162/PUN/2005[2001-02]Status: Disposed29/4/2022AY 2001-02
COCA COLA INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 610/PUN/2004[2000-01]Status: Disposed29/4/2022AY 2000-01
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs COCA-COLA INDIA PVT. LTD., PUNE
ITA 1015/PUN/2004[2000-01]Status: Disposed29/4/2022AY 2000-01
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - MALEGAON, MALEGAON vs PRAMILA SUNIL KASLIWAL, NASHIK
ITA 1542/PUN/2019[2010-11]Status: Heard29/4/2022AY 2010-11
M/S. BITWISE SOLUTIONS PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, PUNE
ITA 756/PUN/2017[2011-12]Status: Disposed29/4/2022AY 2011-12
COCA COLA INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 896/PUN/2008[2004-05]Status: Disposed29/4/2022AY 2004-05
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs COCA-COLA INDIA PVT. LTD., PUNE
ITA 356/PUN/2007[2002-03]Status: Disposed29/4/2022AY 2002-03
COCA COLA INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 144/PUN/2007[2003-04]Status: Disposed29/4/2022AY 2003-04
COCA COLA INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1103/PUN/2005[2001-02]Status: Disposed29/4/2022AY 2001-02
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-8, PUNE vs LMT (I) P LTD, PUNE
ITA 581/PUN/2021[2013-14]Status: Disposed28/4/2022AY 2013-14
TDK ELECTRONICS AG (FORMERLY KNOWN AS EPCOS AG),NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (INTL. TAXATION), CIRCLE - 2, PUNE
ITA 160/PUN/2021[2016-17]Status: Disposed28/4/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RAJDEEP ENGINEERING SYSTEMS PUNE PRIVATE LIMITED, PUNE
ITA 1331/PUN/2019[2011-12]Status: Disposed28/4/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RAJDEEP ENGINEERING SYSTEMS PUNE PRIVATE LIMITED, PUNE
ITA 1330/PUN/2019[2010-11]Status: Disposed28/4/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE vs RAJDEEP ENGINEERING SYSTEMS PUNE PVT.LTD, PUNE
ITA 1329/PUN/2019[2009-10]Status: Disposed28/4/2022AY 2009-10
BHIMA SAHAKARI SAKHAR KARKHANA LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 3, PUNE
ITA 2177/PUN/2017[1997-98]Status: Disposed28/4/2022AY 1997-98
JAYANT VANECHAND VASA,SANGLI vs INCOME-TAX OFFICER,
ITA 983/PUN/2016[2008-09]Status: Disposed28/4/2022AY 2008-09
TDK ELECTRONICS AG (FORMERLY KNOWN AS EPCOS AG),NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, (INTL. TAXATION), CIRCLE - 2, PUNE
ITA 172/PUN/2022[2017-18]Status: Disposed28/4/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE vs SUNIL SHIVAJIRAO BHOSALE, PUNE
ITA 1449/PUN/2019[2012-13]Status: Disposed28/4/2022AY 2012-13
RIETER INDIA PVT.LTD,SATARA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 5, PUNE
ITA 1947/PUN/2018[2014-15]Status: Disposed28/4/2022AY 2014-15
EIFFEL HILLS AND DALES PVT. LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 1745/PUN/2017[2013-14]Status: Disposed28/4/2022AY 2013-14
