← All Benches
ITAT Pune Bench
17,219 judgments
JAIN ASHAPURI SHINDE ASSOCIATES,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1965/PUN/2017[2007-08]Status: Disposed5/5/2022AY 2007-08
JAIN ASHAPURI ESTATE,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1100/PUN/2017[2006-07]Status: Disposed5/5/2022AY 2006-07
JAYAWANT GAJANAN SUTAR,KOLHAPUR vs INCOME-TAX OFFICER, WARD -1(5), KOLHAPUR
ITA 556/PUN/2020[2015-16]Status: Disposed4/5/2022AY 2015-16
M/S. CHHEDA ELECTRICALS AND ELECTRONICS PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), PUNE
ITA 400/PUN/2018[2013-14]Status: Disposed4/5/2022AY 2013-14
SWARANSINGH GYANSINGH SOHAL,PUNE vs INCOME-TAX OFFICER, WARD -2(2), PUNE
ITA 1537/PUN/2017[2011-12]Status: Disposed4/5/2022AY 2011-12
M/S. BHATEWARA ASSOCIATES,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1423/PUN/2017[2011-12]Status: Disposed4/5/2022AY 2011-12
JAIHIND AUTOMATION PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1052/PUN/2017[2009-10]Status: Disposed4/5/2022AY 2009-10
DAS BAHUUDDESHY VISHWAST SANSTHA,SANGLI vs EXEMPTION WARD, KOLHAPUR
ITA 33/PUN/2020[2016-17]Status: Heard4/5/2022AY 2016-17
SUSHILA EKNATH SAKORE,PUNE vs INCOME-TAX OFFICER, WARD - 7 (3), PUNE
ITA 1597/PUN/2019[2009-10]Status: Heard4/5/2022AY 2009-10
M/S. CHHEDA ELECTRICALS AND ELECTRONICS PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1(3), PUNE
ITA 668/PUN/2018[2014-15]Status: Disposed4/5/2022AY 2014-15
GULAB MAHARU BADGUJAR (HUF),THANE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, NASHIK
ITA 767/PUN/2017[2009-10]Status: Disposed4/5/2022AY 2009-10
GULAB MAHARU BADGUJAR (HUF),THANE vs ADDITIONAL COMMISSIONER OF INCOME-TAX, NASHIK
ITA 766/PUN/2017[2008-09]Status: Disposed4/5/2022AY 2008-09
NARENDRA MITHAILAL AGRAWAL,NASHIK vs ASSSISTANT COMMISSIONER OF INCOME-TAX,
ITA 26/PUN/2016[2008-09]Status: Disposed4/5/2022AY 2008-09
GIRISH B. CHAUDHARI, L/O. OF LATE SHRI BHAGWAT N CHAUDHARI,JALGAON vs INCOME-TAX OFFICER, NASHIK
ITA 1133/PUN/2017[2012-13]Status: Disposed3/5/2022AY 2012-13
DNYANESHWAR PANDIT MAHAJAN,JALGAON vs PR. COMMISSIONER OF INCOME-TAX-2, NASHIK
ITA 1155/PUN/2018[2013-14]Status: Disposed2/5/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -MALEGAON, MALEGAON vs PRAMILA SUNIL. KASLIWAL, NASHIK
ITA 1541/PUN/2019[2009-10]Status: Heard29/4/2022AY 2009-10
BABUSHA HARIBHAU GADE,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1084/PUN/2017[2012-13]Status: Disposed29/4/2022AY 2012-13
ADDL.CIT RANGE-1, PUNE, PUNE vs COCA COLA INDIA PVT. LTD., PUNE
ITA 825/PUN/2008[2004-05]Status: Disposed29/4/2022AY 2004-05
DEPUTY COMMISSIONER OF INCOME-TAX, PUNE vs COCA-COLA INDIA PVT. LTD., PUNE
ITA 357/PUN/2007[2003-04]Status: Disposed29/4/2022AY 2003-04
COCA COLA INDIA PVT. LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 256/PUN/2007[2002-03]Status: Disposed29/4/2022AY 2002-03