← All Benches
ITAT Pune Bench
17,219 judgments
SETU, AHMEDNAGAR,AHMEDNAGAR vs INCOME-TAX OFFICER, (EXEMPTIONS), WARD -1, NASHIK
ITA 2212/PUN/2017[2006-07]Status: Disposed6/5/2022AY 2006-07
SETU, AHMEDNAGAR,AHMEDNAGAR vs INCOME-TAX OFFICER, (EXEMPTIONS), WARD -1, NASHIK
ITA 2211/PUN/2017[2005-06]Status: Disposed6/5/2022AY 2005-06
ADIENT INDIA PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 1507/PUN/2017[2011-12]Status: Disposed6/5/2022AY 2011-12
ADIENT INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -7, PUNE
ITA 1506/PUN/2017[2010-11]Status: Disposed6/5/2022AY 2010-11
ZUVENTUS HEALTHCARE LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 1433/PUN/2017[2012-13]Status: Disposed6/5/2022AY 2012-13
GIRISH B. CHAUDHARI, L/H. OF LATE SHRI BHAGWAT N CHAUDHARI,JALGAON vs INCOME-TAX OFFICER, NASHIK
ITA 1131/PUN/2017[2010-11]Status: Disposed6/5/2022AY 2010-11
S N CONSTRUCTIONS,PUNE vs CPC, BENGALURU
ITA 537/PUN/2021[2017-18]Status: Disposed5/5/2022AY 2017-18
JAIN ASHAPURI BUILDERS AND DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1976/PUN/2017[2007-08]Status: Disposed5/5/2022AY 2007-08
JAIN ASHAPURI BUILDERS AND DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1974/PUN/2017[2005-06]Status: Disposed5/5/2022AY 2005-06
JAIN ASHAPURI PROMOTERS AND BUILDERS,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1970/PUN/2017[2005-06]Status: Disposed5/5/2022AY 2005-06
JAIN ASHAPURI ESTATE,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1969/PUN/2017[2007-08]Status: Disposed5/5/2022AY 2007-08
JAIN ASHAPURI SHINDE ASSOCIATES,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1964/PUN/2017[2006-07]Status: Disposed5/5/2022AY 2006-07
JAIN ASHAPURI ESTATE,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1099/PUN/2017[2005-06]Status: Disposed5/5/2022AY 2005-06
VASTU ESTATE,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1098/PUN/2017[2006-07]Status: Disposed5/5/2022AY 2006-07
SANJAY DIGAMBAR MALVE.,NASHIK vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 2755/PUN/2016[2012-13]Status: Disposed5/5/2022AY 2012-13
SHIVAJI LAXMAN PATIL,KOLHAPUR vs INCOME-TAX OFFICER, WARD - 1, ICHALKARANJI
ITA 1401/PUN/2019[2005-06]Status: Disposed5/5/2022AY 2005-06
JAIN ASHAPURI BUILDERS AND DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1975/PUN/2017[2006-07]Status: Disposed5/5/2022AY 2006-07
JAIN PROMOTER AND BUILDERS,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1973/PUN/2017[2006-07]Status: Disposed5/5/2022AY 2006-07
JAIN ASHAPURI PROMOTERS AND BUILDERS,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1972/PUN/2017[2007-08]Status: Disposed5/5/2022AY 2007-08
JAIN ASHAPURI PROMOTERS AND BUILDERS,PUNE vs INCOME-TAX OFFICER, WARD - 7(1), PUNE
ITA 1971/PUN/2017[2006-07]Status: Disposed5/5/2022AY 2006-07
