← All Benches
ITAT Pune Bench
17,219 judgments
SUYOJIT INFRASTRUCTURE PVT.LTD,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -2, NASHIK
ITA 971/PUN/2018[2012-13]Status: Disposed9/5/2022AY 2012-13
YOGESH RAMDAS MAGAR,RAIGAD vs INCOME-TAX OFFICER, WARD - 4, PANVEL
ITA 680/PUN/2018[2011-12]Status: Disposed9/5/2022AY 2011-12
MADHUKAR SAHAKARI SK.LTD.,FAIZPUR vs DEPUTY COMMISSIONER OF INCOME TAX, JALGAON
ITA 1177/PUN/2017[1994-95]Status: Disposed9/5/2022AY 1994-95
DEPUTY COMMISSIONER OF INCOME-TAX, (TDS), PUNE vs M/S. HONYWELL AUTOMATION (I) LTD, PUNE
ITA 872/PUN/2018[2011-12]Status: Disposed9/5/2022AY 2011-12
KIRAN RAJESH BHANSALI,AHMEDNAGAR vs INCOME-TAX OFFICER, AHMEDNAGAR
ITA 914/PUN/2017[2012-13]Status: Disposed9/5/2022AY 2012-13
SHARAD UTTAMRAO PATHARE,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1058/PUN/2017[2013-14]Status: Disposed9/5/2022AY 2013-14
M/S. H.H. ENGINEERS,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, PUNE
ITA 1054/PUN/2017[2007-08]Status: Disposed9/5/2022AY 2007-08
PRITAM RAMANLAL BAYAS,JALGAON vs INCOME-TAX OFFICER, WARD 2(3), JALGAON
ITA 557/PUN/2021[2011-12]Status: Disposed6/5/2022AY 2011-12
RAMCHANDRA VISHNU CHAUDHARI,YAWAL vs PRINCIPLE COMMISSIONER OF INCOME-TAX - 1, NASHIK
ITA 177/PUN/2021[2016-17]Status: Disposed6/5/2022AY 2016-17
SHOBHA RAMCHANDRA CHAUDHARI,YAWAL vs PRINCIPLE COMMISSIONER OF INCOME-TAX - 1, NASHIK
ITA 176/PUN/2021[2016-17]Status: Disposed6/5/2022AY 2016-17
ADIENT INDIA PRIVATE LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 512/PUN/2018[2012-13]Status: Disposed6/5/2022AY 2012-13
MANGAL ANNASAHEB JADHAV,PUNE vs INCOME TAX OFFICER, AHMEDNAGAR
ITA 665/PUN/2017[2012-13]Status: Disposed6/5/2022AY 2012-13
SETU, AHMEDNAGAR,AHMEDNAGAR vs INCOME-TAX OFFICER, (EXEMPTIONS), WARD -1, NASHIK
ITA 2210/PUN/2017[2004-05]Status: Disposed6/5/2022AY 2004-05
SETU, AHMEDNAGAR,AHMEDNAGAR vs INCOME-TAX OFFICER, (EXEMPTIONS), WARD -1, NASHIK
ITA 2209/PUN/2017[2003-04]Status: Disposed6/5/2022AY 2003-04
M.N. NAVALE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 85/PUN/2016[2006-07]Status: Disposed6/5/2022AY 2006-07
AUTOMOTIVE STAMPINGS & ASSEMBLIES LTD.,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 2344/PUN/2016[2003-04]Status: Disposed6/5/2022AY 2003-04
SATYARAJ OIL COMPANY PVT. LTD.,SOLAPUR vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1111/PUN/2016[2000-01]Status: Disposed6/5/2022AY 2000-01
M/S. SUBHMANGAL CONSTRUCTIONS,PUNE vs INCOME-TAX OFFICER, WARD - 7, PUNE
ITA 1765/PUN/2018[2015-16]Status: Disposed6/5/2022AY 2015-16
M/S. ALLABAKSHA MEHABOOB MULLA,SANGLI vs INCOME-TAX OFFICER, WARD - 2(1), SANGLI
ITA 1464/PUN/2018[2009-10]Status: Disposed6/5/2022AY 2009-10
VIJAYSINGH J JADHAVRAO,PUNE vs INCOME-TAX OFFICER, WARD - 2(5), PUNE
ITA 2245/PUN/2017[2012-13]Status: Disposed6/5/2022AY 2012-13
