← All Benches
ITAT Pune Bench
17,219 judgments
VILAS KEDU BIRARI,NASHIK vs PR. COMMISSIONER OF INCOME-TAX -1, NASHIK
ITA 217/PUN/2019[2014-15]Status: Disposed11/5/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. SHRINIWAS ENGINEERING AUTO, PUNE
ITA 120/PUN/2018[2013-14]Status: Disposed11/5/2022AY 2013-14
M/S. SANGAM RIDDHI SIDDHI PROMOTERS & BUILDERS,PUNE vs INCOME-TAX OFFICER, WARD - 11(4), PUNE
ITA 1744/PUN/2017[2010-11]Status: Disposed11/5/2022AY 2010-11
ASSISTAMT COMMISSIONER OF INCOME TAX, CIRCLE -3, AURANGABAD vs WOCKHARDT LIMITED, AURANGABAD
ITA 775/PUN/2019[2013-14]Status: Disposed10/5/2022AY 2013-14
INCOME-TAX OFFICER, WARD - 5(1), PUNE vs SANJEEV LAXMINARAYAN PALOD, PUNE
ITA 2592/PUN/2017[2012-13]Status: Disposed10/5/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. JANATA SAHAKARI BANK LTD, PUNE
ITA 2428/PUN/2017[2013-14]Status: Disposed10/5/2022AY 2013-14
BADRINARAYAN NANDKISHOR LADDA,SANGLI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 2302/PUN/2017[1999-2000]Status: Disposed10/5/2022AY 1999-2000
M/S. MAYA ENTERTAINMENT LTD.,MUMBAI vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1379/PUN/2016[2010-11]Status: Disposed10/5/2022AY 2010-11
M/S. SHREE BUILDCON & ASSOCIATES,NASHIK vs JOINT COMMISSIONER OF INCOME-TAX,
ITA 445/PUN/2015[2010-11]Status: Heard10/5/2022AY 2010-11
M/S. KUNDAN BUILDERS,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 157/PUN/2015[2007-08]Status: Disposed10/5/2022AY 2007-08
SHARP DESIGNERS AND ENGINEERS INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 3083/PUN/2017[2014-15]Status: Disposed10/5/2022AY 2014-15
EATON TECHNOLOGIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(2), PUNE
ITA 3075/PUN/2017[2013-14]Status: Disposed10/5/2022AY 2013-14
JANATA SAHAKARI BANK LIMITED,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 2400/PUN/2017[2013-14]Status: Disposed10/5/2022AY 2013-14
M/S. GORUR INFRA PROJECTS PRIVATE LIMITED,RAIGAD vs INCOME-TAX OFFICER, WARD - 3, RAIGAD
ITA 1601/PUN/2017[2011-12]Status: Disposed10/5/2022AY 2011-12
ASHISH HR SOLUTIONS PVT. LTD.,PUNE vs INCOME-TAX OFFICER, WARD - 8(1), PUNE
ITA 1520/PUN/2017[2011-12]Status: Disposed10/5/2022AY 2011-12
WOCKHARDT LIMITED,AURANGABAD vs ASSISTAMT COMMISSIONER OF INCOME TAX, CIRCLE -3, AURANGABAD
ITA 758/PUN/2019[2013-14]Status: Disposed10/5/2022AY 2013-14
MANOJ JAIKUMAR TIBREWALA,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1, NASHIK
ITA 609/PUN/2019[2014-15]Status: Disposed10/5/2022AY 2014-15
JANATA SAHAKARI BANK LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE
ITA 2641/PUN/2017[2014-15]Status: Disposed10/5/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), CIRCLE, PUNE vs VIDYA PRATISHTHAN, BARAMATI
ITA 639/PUN/2019[2015-16]Status: Disposed9/5/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), CIRCLE, PUNE vs MAHARATTA CHAMBER OF COMMERCE INDUSTRIES AND AGRICULTURE, PUNE
ITA 638/PUN/2019[2014-15]Status: Disposed9/5/2022AY 2014-15
