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ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX vs BMC SOFTWARE (INDIA) PVT. LTD., PUNE
ITA 531/PUN/2016[2011-12]Status: Disposed12/5/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX vs THE SINDHUDURG DISTRICT CO-OP BANK LTD, SINDHUDURG
ITA 2871/PUN/2016[2012-13]Status: Disposed12/5/2022AY 2012-13
NEELESH SATISH KANADE,PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX,
ITA 2773/PUN/2016[2006-07]Status: Disposed12/5/2022AY 2006-07
RAJARAMBAPU SHETKARI AND SHETMAJUR SAHHAYA SAMITI,SANGLI vs INCOME TAX OFFICER, SANGLI
ITA 370/PUN/2017[2012-13]Status: Disposed12/5/2022AY 2012-13
DECCAN OVERSEAS PRIVATE LIMITED,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, KOLHAPUR
ITA 2999/PUN/2017[2013-14]Status: Disposed12/5/2022AY 2013-14
BHAGWAN RAGHUNATH PATHARE,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE
ITA 2082/PUN/2017[2012-13]Status: Disposed12/5/2022AY 2012-13
BHAGWAN VITHOBA MORE,LATUR vs INCOME-TAX OFFICER, WARD - 1, LATUR
ITA 1806/PUN/2017[2010-11]Status: Disposed12/5/2022AY 2010-11
MRS. PUSHPA G. BANSAL,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 1,
ITA 883/PUN/2016[2006-07]Status: Disposed12/5/2022AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX vs THE SINDHUDURG DISTRICT CO-OP BANK LTD, SINDHUDURG
ITA 2869/PUN/2016[2008-09]Status: Disposed12/5/2022AY 2008-09
MAHAVIR FLEET OPERATORS PVT. LTD.,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 1373/PUN/2016[2010-11]Status: Disposed12/5/2022AY 2010-11
PRAKASH VISHNU BODAS,SINDHUDURG vs PR. COMMISSIONER OF INCOME-TAX -2, KOLHAPUR
ITA 619/PUN/2019[2013-14]Status: Disposed11/5/2022AY 2013-14
SHI vs AMARTH GROUP,SINDHUDURG
ITA 618/PUN/2019[2013-14]Status: Disposed11/5/2022AY 2013-14
SHREE ADINATH SSK LTD,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, SOLAPUR
ITA 485/PUN/2019[2013-14]Status: Disposed11/5/2022AY 2013-14
SHRIRAM NAGARI SAHAKARI PATSANSTHA LTD,SATARA vs TAX RECOVERY OFFICER, SATARA, SATARA
ITA 471/PUN/2019[2007-08]Status: Disposed11/5/2022AY 2007-08
SHARAD UTTAMRAO PATHARE,PUNE vs INCOME-TAX OFFICER, WARD - 7(3), PUNE
ITA 1269/PUN/2018[2012-13]Status: Disposed11/5/2022AY 2012-13
MIRZA JAHED BAIG,AURANGABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, AURANGABAD
ITA 692/PUN/2017[2009-10]Status: Disposed11/5/2022AY 2009-10
DASHRATH V.WAGASKAR,NASHIK vs INCOME TAX OFFICER, NASHIK
ITA 270/PUN/2017[2013-14]Status: Disposed11/5/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX vs M/S. ELECTRONICA MACHINE TOOLS LTD, PUNE
ITA 10/PUN/2017[2008-09]Status: Disposed11/5/2022AY 2008-09
ELECTRONICA MACHINE TOOLS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, PUNE
ITA 2937/PUN/2016[2008-09]Status: Disposed11/5/2022AY 2008-09
INCOME-TAX OFFICER, WARD - 2 (2), NASHIK vs M/S. PITAMBER ROLLING MILLS PVT.LTD, NASHIK
ITA 456/PUN/2019[2010-11]Status: Disposed11/5/2022AY 2010-11