← All Benches
ITAT Pune Bench
17,219 judgments
M/S. POLYBOND INDIA PVT.LTD,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 4, PUNE
ITA 45/PUN/2018[2011-12]Status: Disposed13/5/2022AY 2011-12
NIRAJ KUMAR ASSOCIATES PVT.LTD,PASHAN vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, PUNE
ITA 2565/PUN/2017[2013-14]Status: Disposed13/5/2022AY 2013-14
RAJESH CHANDRAMAL GALANI,DHULE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIR, DHULE
ITA 153/PUN/2021[2016-17]Status: Disposed13/5/2022AY 2016-17
INCOME-TAX OFFICER, WARD - 9 (3), PUNE vs M/S. PADMAVATI DEVELOPERS, PUNE
ITA 653/PUN/2019[2012-13]Status: Disposed13/5/2022AY 2012-13
INCOME-TAX OFFICER, WARD - 9 (3), PUNE vs M/S. PADMAVATI DEVELOPERS, PUNE
ITA 651/PUN/2019[2010-11]Status: Disposed13/5/2022AY 2010-11
M/S. PADMAVATI DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 9 (3), PUNE
ITA 650/PUN/2019[2016-17]Status: Disposed13/5/2022AY 2016-17
M/S. PADMAVATI DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 9 (3), PUNE
ITA 646/PUN/2019[2011-12]Status: Disposed13/5/2022AY 2011-12
M/S. PADMAVATI DEVELOPERS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 645/PUN/2019[2010-11]Status: Disposed13/5/2022AY 2010-11
POONAWALLA FINVEST AND AGRO PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 386/PUN/2019[2012-13]Status: Disposed13/5/2022AY 2012-13
INCOME-TAX OFFICER, WARD - 6(3), PUNE vs SUBHASH & B.T. PATIL & SONS & N.V.KHAROTE CONSTRUCTIONS PVT.LTD, PUNE
ITA 1060/PUN/2018[2014-15]Status: Disposed13/5/2022AY 2014-15
VIJAY DINKAR JADHAV (HUF),NASHIK vs ASSISTANT COMMISSIONER OF INCOME TAX, NASHIK
ITA 531/PUN/2017[2008-09]Status: Disposed13/5/2022AY 2008-09
SHRI SANT ZOLEBABA SANSTHAN CHIKHALI,PUNE vs COMMISSIONER OF INCOME-TAX, EXEMPTIONS, PUNE
ITA 381/PUN/2021[-]Status: Disposed12/5/2022
M/S. K.G.AGRO PROCESSOR PVT.LTD,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, DHULE
ITA 663/PUN/2017[2011-12]Status: Disposed12/5/2022AY 2011-12
M/S. K.G.AGRO PROCESSOR PVT.LTD,DHULE vs ASSISTANT COMMISSIONER OF INCOME TAX, DHULE
ITA 662/PUN/2017[2010-11]Status: Disposed12/5/2022AY 2010-11
SANDHU ROADLINES PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 10(2), PUNE
ITA 2847/PUN/2017[2013-14]Status: Disposed12/5/2022AY 2013-14
RACOLD THERMO PRIVATE LIMITED,(FORMERLY KNOW AS RACOLD THERMO LIMITED),PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE
ITA 2654/PUN/2017[2012-13]Status: Disposed12/5/2022AY 2012-13
SANJAY SHIVAJIRAO DODKE,PUNE vs INCOME-TAX OFFICER, WARD - 2(2), PUNE
ITA 1831/PUN/2017[2012-13]Status: Disposed12/5/2022AY 2012-13
MRS. PUSHPA G. BANSAL,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 1,
ITA 885/PUN/2016[2008-09]Status: Disposed12/5/2022AY 2008-09
MRS. PUSHPA G. BANSAL,NASHIK vs PRINCIPAL COMMISSIONER OF INCOME-TAX : 1,
ITA 884/PUN/2016[2007-08]Status: Disposed12/5/2022AY 2007-08
SOU. JAYASHREE ULHAS BAGUL,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX,
ITA 757/PUN/2016[2004-05]Status: Disposed12/5/2022AY 2004-05
