← All Benches
ITAT Pune Bench
17,219 judgments
RAJESH VITTHAL BADADE,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - -6, PUNE
ITA 614/PUN/2019[2014-15]Status: Disposed18/5/2022AY 2014-15
RAJESH VITTHAL BADADE,PUNE vs JOINT COMMISSIONER OF INCOME-TAX, RANGE - 6, PUNE
ITA 611/PUN/2019[2014-15]Status: Disposed18/5/2022AY 2014-15
ROHAN FRANCIS PERERIA,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 1958/PUN/2016[2011-12]Status: Disposed18/5/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA vs M/S. ABHAY NUTRITION PVT.LTD, JALNA
ITA 863/PUN/2019[2014-15]Status: Disposed18/5/2022AY 2014-15
KALYANI CONSULTANTS PVT.LTD,PUNE vs INCOME TAX OFFICE, HQ-6 (2), PUNE
ITA 803/PUN/2019[2013-14]Status: Disposed18/5/2022AY 2013-14
PRAKASH MITHALAL OSWAL,PUNE vs INCOME-TAX OFFICER, WARD - 7 (1), PUNE
ITA 327/PUN/2019[2013-14]Status: Disposed18/5/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 6, PUNE vs M/S. RAJMAL MANIKCHAND & COMPANY, PUNE
ITA 129/PUN/2018[2013-14]Status: Disposed18/5/2022AY 2013-14
INCOME-TAX OFFICER (EXEMPTIONS), PUNE vs MITRA TECHNOLOGY FOUNDATION, PUNE
ITA 796/PUN/2017[2009-10]Status: Disposed18/5/2022AY 2009-10
V E L SOFTWARE LTD.,NASHIK vs DEPUTY COMMISSIONER OF INCOME-TAX,
ITA 1173/PUN/2016[2001-02]Status: Disposed18/5/2022AY 2001-02
TIBCO SOFTWARE BV,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (IT), CIRCLE-2, PUNE
ITA 1348/PUN/2019[2011-12]Status: Disposed17/5/2022AY 2011-12
MAHALE BEHR INDIA PVT.LTD, (FORMERLY KNOWN AS MAHLE BEHR INDIA LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 624/PUN/2018[2011-12]Status: Disposed17/5/2022AY 2011-12
M/S. GURUDNYANKIT ENERGY PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1 (4), PUNE
ITA 1164/PUN/2019[2015-16]Status: Disposed17/5/2022AY 2015-16
TIBCO SOFTWARE BV,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, (INTERNATIONAL TAXATION), CIRCLE -2, PUNE
ITA 1554/PUN/2018[2015-16]Status: Disposed17/5/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME-TAX vs SHRI AVINASH KANTILAL JAIN, JALGAON
ITA 2314/PUN/2016[2008-09]Status: Disposed17/5/2022AY 2008-09
INCOME-TAX OFFICER, WARD - 9 (3), PUNE vs M/S. PADMAVATI DEVELOPERS, PUNE
ITA 652/PUN/2019[2011-12]Status: Disposed13/5/2022AY 2011-12
M/S. PADMAVATI DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 9 (3), PUNE
ITA 649/PUN/2019[2015-16]Status: Disposed13/5/2022AY 2015-16
M/S. PADMAVATI DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 9 (3), PUNE
ITA 648/PUN/2019[2014-15]Status: Disposed13/5/2022AY 2014-15
M/S. PADMAVATI DEVELOPERS,PUNE vs INCOME-TAX OFFICER, WARD - 9 (3), PUNE
ITA 647/PUN/2019[2012-13]Status: Disposed13/5/2022AY 2012-13
M/S. SHREE BALAJI VENTURES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 504/PUN/2019[2013-14]Status: Disposed13/5/2022AY 2013-14
VILLOO'S GREENFIELD FARMS,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 1280/PUN/2019[2012-13]Status: Disposed13/5/2022AY 2012-13
