← All Benches
ITAT Pune Bench
17,219 judgments
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs VENUGOPAL BHARKARAN, NASHIK
ITA 527/PUN/2019[2011-12]Status: Disposed23/5/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 10, PUNE vs M/S. RINDER INDIA PVT.LTD, PUNE
ITA 1324/PUN/2018[2013-14]Status: Disposed23/5/2022AY 2013-14
ENERCON SOLUTIONS MAULI SUGAR PVT.LTD,PUNE vs INCOME-TAX OFFICER, WARD - 1(3), PUNE
ITA 1209/PUN/2018[2013-14]Status: Disposed23/5/2022AY 2013-14
POONAWALLA FINANCE PVT.LTD,(EARLIER KNOWN AS ADAR POONAWALA FINVEST PVT.LTD),PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1 (1), PUNE
ITA 1589/PUN/2019[2013-14]Status: Heard23/5/2022AY 2013-14
SIDDHESHWAR IRON AND STEEL PRIVATE LIMITED,SOLAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SOLAPUR
ITA 494/PUN/2018[2007-08]Status: Heard23/5/2022AY 2007-08
SANJAY BABASAHEB PATIL,KOLHAPUR vs ASSISTANT COMMISSIONER OF INCOME-TAX, (CENTRAL), CIRCLE, KOLHAPUR
ITA 1577/PUN/2018[2008-09]Status: Disposed23/5/2022AY 2008-09
ERIC MARIO RAJIV FONSECA,PUNE vs INCOME-TAX OFFICER, (IT) -4, PUNE
ITA 946/PUN/2019[2014-15]Status: Disposed20/5/2022AY 2014-15
BASHCO ENGINEERING PVT.LTD,SANGLI vs INCOME-TAX OFFICER, (TDS), KOLHAPUR
ITA 894/PUN/2019[2008-09]Status: Disposed20/5/2022AY 2008-09
AURANGABAD ELECTRICALS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1199/PUN/2019[2016-17]Status: Disposed20/5/2022AY 2016-17
M/S. FAURECIA AUTOMOTIVE SEATING INDIA PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 1592/PUN/2019[2011-12]Status: Disposed20/5/2022AY 2011-12
AURANGABAD ELECTRICALS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1198/PUN/2019[2011-12]Status: Disposed20/5/2022AY 2011-12
AURANGABAD ELECTRICALS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1197/PUN/2019[2010-11]Status: Disposed20/5/2022AY 2010-11
AURANGABAD ELECTRICALS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1196/PUN/2019[2009-10]Status: Disposed20/5/2022AY 2009-10
AURANGABAD ELECTRICALS LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 8, PUNE
ITA 1195/PUN/2019[2008-09]Status: Disposed20/5/2022AY 2008-09
GAUTAM BAJORIA,PUNE vs TAX RECOVERY OFFICER,
ITA 1057/PUN/2016[2007-08]Status: Disposed20/5/2022AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, CIR-8, PUNE vs INDIA KAWASAKI MOTORS PRIVATE LIMITED, PUNE
ITA 88/PUN/2021[2013-14]Status: Disposed19/5/2022AY 2013-14
M/S. GERA REALTY ESTATES,PUNE vs ADDL. COMMISSIONER OF INCOME TAX, RANGE -1, PUNE
ITA 2050/PUN/2017[2011-12]Status: Disposed19/5/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1, NASHIK vs HALDEX INDIA PVT.LTD, NASHIK
ITA 852/PUN/2019[2014-15]Status: Disposed19/5/2022AY 2014-15
ANMOLE SINGH GHUMAN,PUNJAB vs INCOME TAX OFFICER, WARD -6 (4), PUNE
ITA 807/PUN/2019[2011-12]Status: Disposed19/5/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE -1(3), PUNE vs M/S. GERA REALTY ESTATES, PUNE
ITA 2080/PUN/2017[2011-12]Status: Disposed19/5/2022AY 2011-12