← All Benches
ITAT Pune Bench
17,219 judgments
PRASHANT PRABHAKAR GADKARI,NASHIK vs INCOME-TAX OFFICER, WARD - 1 (2), NASHIK
ITA 1366/PUN/2019[2008-09]Status: Disposed26/5/2022AY 2008-09
MAHESH PROPERTIES,PUNE vs INCOME-TAX OFFICER, WARD - 3 (1), PUNE
ITA 1134/PUN/2019[2015-16]Status: Disposed26/5/2022AY 2015-16
NEERABHIMA SAHAKARI SAKHAR KARKHANA LTD,PUNE vs INCOME-TAX OFFICER, WARD - 14(5), PUNE
ITA 757/PUN/2018[2014-15]Status: Disposed26/5/2022AY 2014-15
UBERALL SOLUTIONS (I) LIMITED,PUNE vs INCOME-TAX OFFICER, WARD - 12(5), PUNE
ITA 386/PUN/2018[2013-14]Status: Disposed26/5/2022AY 2013-14
INCOME-TAX OFFICER, WARD - 2, JALNA vs M/S. MAULI STEEL PVT.LTD, JALNA
ITA 134/PUN/2018[2013-14]Status: Disposed26/5/2022AY 2013-14
NEESHA V. JADHAV,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 2719/PUN/2017[2011-12]Status: Disposed26/5/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, JALNA CIRCLE, JALNA vs PURNA SAHAKARI SAKHAR KARKHANA LTD, HINGOLI
ITA 1643/PUN/2019[2009-10]Status: Heard25/5/2022AY 2009-10
SUNIL MOHAN BHIDE,PUNE vs ADDL. COMMISSIONER OF INCOME-TAX, RANGE-6, PUNE
ITA 1619/PUN/2019[2011-12]Status: Disposed25/5/2022AY 2011-12
BHARAT INDUSTRIES,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 14, PUNE
ITA 105/PUN/2019[2014-15]Status: Disposed25/5/2022AY 2014-15
KUSHAL I.MEDTIA,PUNE vs INCOME-TAX OFFICER, WARD - 5(3), PUNE
ITA 101/PUN/2019[2010-11]Status: Disposed25/5/2022AY 2010-11
SUNIL MOHAN BHIDE,PUNE vs ADDL.COMMISSIONER OF INCOME-TAX, RANGE-6, PUNE
ITA 1618/PUN/2019[2011-12]Status: Disposed25/5/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 13, PUNE vs M/S. VAULTIZE TECHNOLOGIES PVT.LTD, PUNE
ITA 1608/PUN/2019[2016-17]Status: Disposed25/5/2022AY 2016-17
MANGESH KRISHNATH EKBOTE,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 3, PUNE
ITA 1906/PUN/2017[2010-11]Status: Disposed25/5/2022AY 2010-11
UTTAM FARSAN,AURANGABAD vs PR COMMISSIONER OF INCOME-TAX- 1, NASHIK
ITA 171/PUN/2021[2016-17]Status: Disposed24/5/2022AY 2016-17
GADRE FOUNDATION,RATNAGIRI vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 152/PUN/2021[2017-18]Status: Disposed24/5/2022AY 2017-18
SAHYADRI SAHAKARI SAKHAR KARKHANA LIMITED,SATARA vs INCOME-TAX OFFICER, WARD - 4, SATARA
ITA 163/PUN/2019[2014-15]Status: Disposed24/5/2022AY 2014-15
SAHYADRI SAHAKARI SAKHAR KARKHANA LIMITED,SATARA vs INCOME-TAX OFFICER, WARD - 1, SATARA
ITA 162/PUN/2019[2013-14]Status: Disposed24/5/2022AY 2013-14
SAHYADRI SAHAKARI SAKHAR KARKHANA LIMITED,SATARA vs INCOME-TAX OFFICER, WARD - 1, SATARA
ITA 161/PUN/2019[2012-13]Status: Disposed24/5/2022AY 2012-13
GADRE FOUNDATION,RATNAGIRI vs COMMISSIONER OF INCOME-TAX, (EXEMPTION), PUNE
ITA 1283/PUN/2019[2018-19]Status: Disposed24/5/2022AY 2018-19
SUMIT TAYAL,PUNE vs INCOME-TAX OFFICER, WARD - 2 (1), PUNE
ITA 999/PUN/2019[2016-17]Status: Heard23/5/2022AY 2016-17
