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ITAT Pune Bench
17,219 judgments
SYNERGY VALUERS AND PROJECT CONSULTANT PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1769/PUN/2019[2013-14 (24Q-Q4)]Status: Disposed27/5/2022
RAJARSHI SHAHU NAGARI SAHAKARI PAT SANSTHA LTD.,KOLHAPUR vs INCOME TAX OFFICER, WARD 1(3), KOLHAPUR
ITA 609/PUN/2021[2017-18]Status: Disposed26/5/2022AY 2017-18
M/S SEVEN STAR DEVELOPERS,PUNE vs INCOME-TAX OFFICER, PUNE
ITA 598/PUN/2021[2015-16]Status: Disposed26/5/2022AY 2015-16
M/S. AMIT ENTERPRISES HOUSING LIMITED,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, CENTRAL), PUNE
ITA 196/PUN/2021[2017-18]Status: Disposed26/5/2022AY 2017-18
M/S. AMIT ENTERPRISES HOUSING LIMITED,PUNE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, CENTRAL), PUNE
ITA 195/PUN/2021[2016-17]Status: Disposed26/5/2022AY 2016-17
BALRAM SHITALDAS AHUJA,KOLHAPUR vs INCOME-TAX OFFICER, WARD 1(4), KOLHAPUR
ITA 454/PUN/2020[2011-12]Status: Disposed26/5/2022AY 2011-12
SHARAD AGRO PROCESSOR LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 6, PUNE, PUNE
ITA 330/PUN/2020[2004-2005]Status: Disposed26/5/2022AY 2004-2005
JAYASHREE POLYMERS PRIVATE LIMITED,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 9, PUNE
ITA 741/PUN/2019[2014-15]Status: Disposed26/5/2022AY 2014-15
M/S. ASSOCIATION OF INDIAN FORGING INDUSTRY,PUNE vs INCOME-TAX OFFICER, WARD - (2), PUNE
ITA 715/PUN/2019[2012-13]Status: Disposed26/5/2022AY 2012-13
SARIKA PANKAJ NAVLAKHA,PUNE vs INCOME-TAX OFFICER, WARD - 11 (2), PUNE
ITA 1768/PUN/2019[2014-15]Status: Disposed26/5/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - MALEGAON, MALEGAON vs SUNIL MANIKCHAND KASLIWAL (HUF), NASHIK
ITA 1540/PUN/2019[2011-12]Status: Disposed26/5/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - MALEGAON, MALEGAON vs SUNIL MANIKCHAND KASLIWAL (HUF), NASHIK
ITA 1539/PUN/2019[2010-11]Status: Disposed26/5/2022AY 2010-11
AHMEDNAGAR SHAHAR SAHAKARI BANK LTD,AHMEDNAGAR vs ASSISTANT COMMISSIONER OF INCOME-TAX, AHMEDNAGAR CIRCLE, AHMEDNAGAR
ITA 76/PUN/2018[2013-14]Status: Disposed26/5/2022AY 2013-14
M/S. MGI COUTIER EXOTECH INDUSTRIES PVT.LTD,PUNE vs DEPUTY COMMISSIONER OF INCOME TAX,
ITA 72/PUN/2017[2010-11]Status: Disposed26/5/2022AY 2010-11
THE AGRICULTURAL PRODUCE MARKET COMMITTEE,AURANGABAD vs COMMISSIONER OF INCOME-TAX,
ITA 1363/PUN/2015[2003-04]Status: Disposed26/5/2022AY 2003-04
GOURISHANKAR GIRDHARILAL HOHIYA,JALNA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -1, AURANGABAD
ITA 406/PUN/2020[2009-10]Status: Disposed26/5/2022AY 2009-10
DEVI CHATTURSHRINGI MANDIR TRUST,PUNE vs INCOME-TAX OFFICER, WARD - 6 (3), PUNE
ITA 830/PUN/2019[2011-12]Status: Disposed26/5/2022AY 2011-12
ANNAPURNA NAMKINS,SOLAPUR vs INCOME-TAX OFFICER, WARD - 1(2), SOLAPUR
ITA 513/PUN/2019[2001-02]Status: Disposed26/5/2022AY 2001-02
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE -MALEGAON, MALEGAON vs SUNIL MANIKCHAND KASLIWAL, NASHIK
ITA 1538/PUN/2019[2010-11]Status: Disposed26/5/2022AY 2010-11
ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - MALEGAON, MALEGAON vs SUNIL MANIKCHAND KASLIWAL, NASHIK
ITA 1537/PUN/2019[2009-10]Status: Disposed26/5/2022AY 2009-10
