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ITAT Pune Bench
17,219 judgments
KAILASH KANHAIYALAL GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 2, SANGLI
ITA 1795/PUN/2019[2007-08]Status: Disposed30/5/2022AY 2007-08
AMIT KANHAIYALAL GIDWANI,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE - 1, SANGLI
ITA 1790/PUN/2019[2006-07]Status: Disposed30/5/2022AY 2006-07
RAJENDRA SHAMRAO PATIL,NASHIK vs INCOME-TAX OFFICER, WARD - 1 (4), JALGAON
ITA 1398/PUN/2019[2015-16]Status: Disposed30/5/2022AY 2015-16
RANJAN SATYARANJAN MITRA,PUNE vs INCOME TAX OFFICE, WARD -13 (2), PUNE
ITA 1114/PUN/2019[2011-12]Status: Disposed30/5/2022AY 2011-12
JOINT COMMISSIONER OF INCOME-TAX, (OSD), PANVEL CIRCLE, PANVEL vs M/S. JOHNSON MATTHEY CHEMICALS INDIA PVT.LTD, RAIGAD
ITA 1100/PUN/2019[2007-08]Status: Disposed30/5/2022AY 2007-08
MAHASIN B. BAGWAN,ICHALKARANJI vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC-TDS, GHAZIABAD
ITA 1089/PUN/2019[2014-15]Status: Disposed30/5/2022AY 2014-15
SHRI SANGRAM JAYWANTRAO GADE,PUNE vs INCOME-TAX OFFICER, WARD - 3(1), PUNE
ITA 513/PUN/2018[2008-09]Status: Disposed30/5/2022AY 2008-09
SAMEER RAJIV KARAMBELKAR,NASHIK vs ASSISTANT COMMISSIONER OF INCOME-TAX, NASHIK
ITA 703/PUN/2017[2013-14]Status: Disposed30/5/2022AY 2013-14
JUGALKISHOR RAMPALJI LOHIYA,BEED vs INCOME-TAX OFFICER, WARD - 2, BEED
ITA 2707/PUN/2017[2014-15]Status: Disposed30/5/2022AY 2014-15
JOINT COMMISSIONER OF INCOME-TAX, (OSD), CIRCLE -1 (1), PUNE vs M/S. AUTOLINE INDUSTRIES LTD, PUNE
ITA 900/PUN/2019[2014-15]Status: Disposed27/5/2022AY 2014-15
BHARAT C.KOTHARI,PUNE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 7, PUNE
ITA 752/PUN/2019[2013-14]Status: Disposed27/5/2022AY 2013-14
SYNERGY VALUERS AND PROJECT CONSULTANT PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1773/PUN/2019[2014-15 (24Q-Q2)]Status: Disposed27/5/2022
SYNERGY VALUERS AND PROJECT CONSULTANT PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1772/PUN/2019[2014-15 (24Q-Q1)]Status: Disposed27/5/2022
SYNERGY VALUERS AND PROJECT CONSULTANT PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1771/PUN/2019[2013-14 (26Q-Q4)]Status: Disposed27/5/2022
SYNERGY VALUERS AND PROJECT CONSULTANT PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1770/PUN/2019[2013-14 (26Q-Q3)]Status: Disposed27/5/2022
CLEAN SCIENCE & TECHNOLOGY PVT.LTD,AHMEDNAGAR vs COMMISSIONER OF INCOME-TAX, (APPEAL) -2, PUNE
ITA 961/PUN/2019[2012-13]Status: Disposed27/5/2022AY 2012-13
SYNERGY VALUERS AND PROJECT CONSULTANT PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1777/PUN/2019[2014-15 (26Q-Q3)]Status: Disposed27/5/2022
SYNERGY VALUERS AND PROJECT CONSULTANT PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1776/PUN/2019[2014-15 (26Q-Q2)]Status: Disposed27/5/2022
SYNERGY VALUERS AND PROJECT CONSULTANT PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1775/PUN/2019[2014-15 (26Q-Q1)]Status: Disposed27/5/2022
SYNERGY VALUERS AND PROJECT CONSULTANT PVT.LTD,PUNE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CPC-TDS, PUNE
ITA 1774/PUN/2019[2014-15 (24Q-Q3)]Status: Disposed27/5/2022